High Courts30 May 1961
Biswanath Banerjee and Others Vs Amar Nath Mukherjee and Others
Calcutta High Court · AIR 1962 Cal 110 : (1962) 2 ILR (Cal) 33
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19, 151
COURT ARCHIVE
Calcutta High Court judgments, 1961
282 judgments · page 9 of 15
High Courts25 May 1961
Gannon Dunkerley and Co. Vs Union Carbide (India) Ltd.
Calcutta High Court · AIR 1962 Cal 360
Arbitration Act, 1940 — Section 20, 20(4), 34
High Courts23 May 1961
Anita Karmokar and Another Vs Birendra Chandra Karmokar
Calcutta High Court · (1961) 05 CAL CK 0026
Civil Procedure Code, 1908 (CPC) — Section 104, 105, 115, 151Constitution of India, 1950 — Article 227Divorce Act, 1869 — Section 7
High Courts23 May 1961
Sm. Anita Karmokar and Another Vs Birendra Chandra Karmokar
Calcutta High Court · AIR 1962 Cal 88 : 65 CWN 786 : (1962) 2 ILR (Cal) 23
Civil Procedure Code, 1908 (CPC) — Section 151Hindu Marriage Act, 1955 — Section 21, 24, 25, 26, 28
High Courts19 May 1961
Ajit Kumar Palit Vs The State
Calcutta High Court · AIR 1961 Cal 560 : (1961) CriLJ 617 : 65 CWN 977 : (1962) 1 ILR (Cal) 357
Criminal Procedure Code, 1898 (CrPC) — Section 190, 190(1), 193, 251APenal Code, 1860 (IPC) — Section 417West Bengal Criminal Law Amendment (Special Courts) Act, 1949 — Section 4(2), 5(1), 5(2)
High Courts18 May 1961
COMMISSIONER OF Income Tax, WEST BENGAL Vs KHETAN AND CO.
Calcutta High Court · (1962) 45 ITR 170
Income Tax Act, 1922 — Section 26A, 66(1)Partnership Act, 1932 — Section 30
High Courts16 May 1961
Dipchand Golencha Vs M. Abhechand and Co.
Calcutta High Court · AIR 1962 Cal 166 : (1962) 1 CALLT 297 : 65 CWN 754 : (1962) 1 ILR (Cal) 351
Contract Act, 1872 — Section 63
High Courts15 May 1961Allowed
Sisir Kumar Chatterjee Vs The State
Calcutta High Court · (1962) 1 ILR (Cal) 334
Criminal Procedure Code, 1898 (CrPC) — Section 162, 164, 374, 375Evidence Act, 1872 — Section 11(2)Penal Code, 1860 (IPC) — Section 302
High Courts12 May 1961
Abinash Chandra Bose Vs Bimal Kumar Sen and Another
Calcutta High Court · AIR 1962 Cal 113 : (1962) 1 ILR (Cal) 329
Constitution of India, 1950 — Article 134(1)
High Courts11 May 1961Allowed
Bakubhai and Ambalal Ltd. Vs Bengal Corporation Private Ltd.
Calcutta High Court · AIR 1962 Cal 1
Forward Contracts (Regulation) Act, 1952 — Section 1(2), 17, 20
High Courts10 May 1961Dismissed
Maharani Lalita Rajya Lakshmi M.P. Vs Indian Motor Co., (Hazaribagh) Ltd. and Others
Calcutta High Court · AIR 1962 Cal 127 : (1962) 1 CALLT 281 : (1962) 32 CompCas 207 : 66 CWN 63
Companies Act, 1956 — Section 173(2), 397, 397(2), 433
High Courts10 May 1961
Gobinda Prasad Parui Vs The State
Calcutta High Court · AIR 1962 Cal 174
Penal Code, 1860 (IPC) — Section 30, 467
High Courts10 May 1961
Limton (Private), Ltd. Vs Employees'' State Insurance Corporation
Calcutta High Court · (1961) 2 LLJ 361
Employees State Insurance Act, 1948 — Section 1, 2
High Courts05 May 1961Dismissed
Bhourilal Agarwalla Vs Ashutosh Roy
Calcutta High Court · AIR 1962 Cal 111 : 65 CWN 1067
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 11Provincial Small Cause Courts Act, 1887 — Article 31
High Courts05 May 1961
Bimala Bala Debi Vs Sanat Kumar Chaudhury
Calcutta High Court · 65 CWN 701
Transfer of Property Act, 1882 — Section 52
High Courts04 May 1961
Ramchand Jagdishchand Vs The Deputy Collector of Customs, Calcutta and Others
Calcutta High Court · AIR 1963 Cal 331 : (1963) CriLJ 749
Constitution of India, 1950 — Article 226Sea Customs Act, 1878 — Section 167(37), 182, 30
High Courts03 May 1961Dismissed
Debendra Nath Dutta Vs Hirendra Nath Dutta
Calcutta High Court · (1962) 1 ILR (Cal) 323
Arbitration Act, 1940 — Section 14, 17Limitation Act, 1963 — Article 178
High Courts03 May 1961
Abdul Sayed Vs Mubarak Bibi
Calcutta High Court · (1962) 2 ILR (Cal) 14
Constitution of India, 1950 — Article 14
High Courts03 May 1961
Rameswarlal Sreenarain Vs Union of India (UOI)
Calcutta High Court · AIR 1962 Cal 175
Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1908 — Article 31Railways Act, 1890 — Section 74D, 77
High Courts02 May 1961
Siddheswar Pan and Others Vs Bharat Chandra Pan
Calcutta High Court · 65 CWN 1125
Constitution of India, 1950 — Article 227