High Courts09 Jun 1961Dismissed
Niranjan Lall Agarwalla Vs Union of India (UOI)
Calcutta High Court · AIR 1962 Cal 42 : 65 CWN 876
Railways Act, 1890 — Section 77
COURT ARCHIVE
Calcutta High Court judgments, 1961
282 judgments · page 8 of 15
High Courts08 Jun 1961Dismissed
United Bank of India Ltd. Vs Nederlandsche Standard Bank
Calcutta High Court · AIR 1962 Cal 325 : (1963) 33 CompCas 1 : (1962) 2 ILR (Cal) 64
Bankers Books Evidence Act, 1891 — Section 2(8)Civil Procedure Code, 1908 (CPC) — Order 11 Rule 13, 35Negotiable Instruments Act, 1881 (NI) — Section 14
High Courts08 Jun 1961
Paresh Chandra Nath and Others Vs The State and Another
Calcutta High Court · (1962) CriLJ 654
Penal Code, 1860 (IPC) — Section 120B, 420
High Courts07 Jun 1961
UNION OF INDIA AND ANOTHER Vs THE STATE AND OTHERS
Calcutta High Court · (1962) 2 ILR (Cal) 56 : (1961) 42 ITR 753
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10Income Tax Act, 1961 — Section 37(3)Sea Customs Act, 1878 — Section 172
High Courts06 Jun 1961
Guru Prasanna Mukherjee Vs Asansol Municipality
Calcutta High Court · (1962) 2 ILR (Cal) 46
Bengal Municipal Act, 1932 — Section 123, 123(1), 133, 182, 500Constitution of India, 1950 — Article 13, 14Criminal Procedure Code, 1898 (CrPC) — Section 190(1), 192, 200, 204(1A)
High Courts06 Jun 1961Dismissed
Madan Shaw Vs The State and Others
Calcutta High Court · AIR 1962 Cal 122
Calcutta High Court (Appellate Side) Rules — Rule 57, 58Constitution of India, 1950 — Article 134(1), 32
High Courts06 Jun 1961
Srimati Kasturi Bai Vs Ramlal Pandey
Calcutta High Court · 66 CWN 8
Contract Act, 1872 — Section 25(1)Evidence Act, 1872 — Section 92Registration Act, 1908 — Section 17
High Courts06 Jun 1961Dismissed
Brojendra Kumar Poria Vs Gostha Dolai
Calcutta High Court · (1962) 2 ILR (Cal) 52
Criminal Procedure Code, 1898 (CrPC) — Section 244, 245, 342, 439, 526(8)Penal Code, 1860 (IPC) — Section 379, 417(3), 427
High Courts05 Jun 1961Dismissed
Alwin Atindra Nath Biswas Vs Mrs. Amita Biswas and Another
Calcutta High Court · 65 CWN 1161
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, Order 9 Rule 13Divorce Act, 1869 — Section 17
High Courts05 Jun 1961Allowed
Amritalal Mullick Vs Sesh Prokash Mullick and Others
Calcutta High Court · AIR 1962 Cal 8 : (1962) 2 ILR (Cal) 40
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts02 Jun 1961Allowed
Kuber Nayek Vs The State
Calcutta High Court · AIR 1962 Cal 195 : 66 CWN 47
Criminal Procedure Code, 1898 (CrPC) — Section 480, 485, 492Penal Code, 1860 (IPC) — Section 179, 21
High Courts02 Jun 1961Dismissed
Dilip Kumar Ghosh Vs State
Calcutta High Court · AIR 1962 Cal 417
Constitution of India, 1950 — Article 134(1)
High Courts01 Jun 1961
Metal Press Works Ltd. Vs Deb (H.R.) and Others
Calcutta High Court · AIR 1962 Cal 123 : (1962) 1 LLJ 75
Industrial Disputes Act, 1947 — Section 10, 33, 33A, 38
High Courts01 Jun 1961
Biswanth Ghose and Others Vs Deb (H.R.) and Others
Calcutta High Court · (1962) 2 LLJ 452
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 33C
High Courts01 Jun 1961
Sahebali Mondal Vs Amirali Mondal
Calcutta High Court · (1962) 2 ILR (Cal) 37
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146, 146(1B)
High Courts31 May 1961Dismissed
Pramatha Nath Mitter and Others Vs Hon''ble The Chief Justice of the High Court at Calcutta in the State of West Bengal and Others
Calcutta High Court · AIR 1961 Cal 545 : (1961) 1 CALLT 250 : 65 CWN 920 : (1962) 2 ILR (Cal) 145
Constitution of India, 1950 — Article 225, 226, 246Government of India (Amendment) Act, 1935 — Section 223Government of India Act, 1915 — Section 106, 108, 112
High Courts31 May 1961Dismissed
Birendra Nath Banerjee and Others Vs Mritunjoy Roy and Others
Calcutta High Court · AIR 1962 Cal 275 : (1962) 1 CALLT 326 : 66 CWN 191
Land Acquisition Act, 1894 — Section 11, 12, 12(2), 18, 30
High Courts31 May 1961Allowed
Indian Airlines Corporation Vs Keshavlal F. Gandhi and Another
Calcutta High Court · AIR 1962 Cal 290 : 65 CWN 949
Contract Act, 1872 — Section 151, 152
High Courts31 May 1961Allowed
A.C. Bhattacherjee Vs Arun Krishna Roy and Others
Calcutta High Court · 65 CWN 1175
High Courts30 May 1961
Harun Rashid alias Haroun Al Rashid Vs State
Calcutta High Court · (1962) 1 ILR (Cal) 392
Criminal Procedure Code, 1898 (CrPC) — Section 161, 161(3), 173, 173(4), 207(3)Evidence Act, 1872 — Section 3General Clauses Act, 1897 — Section 3(16)