High Courts22 Dec 1944
Monoharlal Banerjee Vs Bengal Immunity Co. Ltd. and Another
Calcutta High Court · AIR 1945 Cal 308
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, 136
COURT ARCHIVE
Calcutta High Court judgments, 1944
196 judgments · page 1 of 10
High Courts22 Dec 1944
Bishnu Prosad Chunder Vs Binoy Krishna Rahatgi and Another
Calcutta High Court · AIR 1945 Cal 142
Land Acquisition Act, 1894 — Section 18, 20, 25, 3
High Courts22 Dec 1944
Province of Bengal Vs P.L. Nun, K.C. Pal, Receivers appointed by High Court
Calcutta High Court · AIR 1945 Cal 312
Land Acquisition Act, 1894 — Section 18, 9
High Courts21 Dec 1944
Chang Chung Ching and Others Vs Emperor
Calcutta High Court · AIR 1945 Cal 363
Evidence Act, 1872 — Section 3Prevention of Corruption Act, 1916 — Section 2
High Courts20 Dec 1944
Dawood Tar Mahomed Bros. and others Vs Queensland Insurance Co., Ltd.
Calcutta High Court · (1944) 12 CAL CK 0013
High Courts20 Dec 1944
Jagatpat Singh Duggar Vs Krishna Kamini Saheba and others
Calcutta High Court · (1944) 12 CAL CK 0005
High Courts18 Dec 1944
Mahadeo alias Mahadeblal Agarwala Vs Indra Chand alias Inder Chand Kezriwal and Others
Calcutta High Court · AIR 1945 Cal 417
Bengal Agricultural Debtors Act, 1936 — Section 20, 35
High Courts14 Dec 1944Dismissed
Srimati Charu Bala Das and Another Vs Amulya Kumar Bose and Another
Calcutta High Court · (1944) 12 CAL CK 0001
High Courts13 Dec 1944Dismissed
Bhupendra Nath Roy Choudhury Vs Monoranjan Bhuia and another
Calcutta High Court · (1944) 12 CAL CK 0009
High Courts12 Dec 1944Allowed
Lalit Mohan Majumdar and Another Vs Raghudas Bandopadhya
Calcutta High Court · (1944) 12 CAL CK 0004
High Courts05 Dec 1944
Shashi Bhusan Basuri Vs Moti Bala Dassi and Others
Calcutta High Court · AIR 1945 Cal 317
Bengal Agricultural Debtors Act, 1936 — Section 37A(3)Bengal Money Lenders Act, 1940 — Section 36
High Courts05 Dec 1944Dismissed
Bogra Bank Ltd. Vs Ayanuddin Khalifa
Calcutta High Court · (1944) 12 CAL CK 0003
High Courts29 Nov 1944
Gobinda Chandra Roy and on his death Nirmal Chandra Roy and Others Vs Jogindra Nath Roy Bahadur, a ward of Court shebait to Sree Sree Gobinda Deb Bigraha Thakur and Another
Calcutta High Court · AIR 1945 Cal 325
Bengal Tenancy Act, 1885 — Section 88
High Courts29 Nov 1944Dismissed
Nirmal Chandra Roy and Others Vs Jogindra Nath Roy Bahadur and Another
Calcutta High Court · (1944) 11 CAL CK 0001
High Courts24 Nov 1944
Bibhuti Bhusan Roy Vs Bholanath Singha Roy and Others
Calcutta High Court · AIR 1945 Cal 326
Bengal Agricultural Debtors Act, 1936 — Section 17(2), 34, 8(5)
High Courts17 Nov 1944
Maharajadhiraj Dr. Sir Kameswar Singh Vs Naran Chandra Dutt and Others
Calcutta High Court · (1944) 11 CAL CK 0009
High Courts17 Nov 1944
Srikanta Kamar and Another Vs Atul Krishna Biswas and Others
Calcutta High Court · AIR 1945 Cal 214
Bengal Agricultural Debtors Act, 1936 — Section 13(1), 8Civil Procedure Code, 1908 (CPC) — Section 47
High Courts15 Nov 1944Dismissed
Basanti Cotton Mills Ltd. Vs Thomas Stuart Gladstone
Calcutta High Court · (1944) 11 CAL CK 0002
High Courts14 Nov 1944Dismissed
Mrs. Julie Sen Vs Surjendea Mohan Roy Choudhury and Others
Calcutta High Court · (1944) 11 CAL CK 0003