High Courts08 Nov 1944
Miss A. Heape and Another Vs Emperor
Calcutta High Court · AIR 1945 Cal 319
Hoarding and Profiteering Prevention Ordinance, 1943 — Section 13
COURT ARCHIVE
Calcutta High Court judgments, 1944
196 judgments · page 2 of 10
High Courts30 Oct 1944
Methulal Goala and Others Vs The Emperor
Calcutta High Court · (1944) 10 CAL CK 0001
High Courts25 Oct 1944
Gunga Prosad Gupta Vs Emperor
Calcutta High Court · AIR 1945 Cal 360
Defence of India Rules, 1962 — Rule 81(4)Evidence Act, 1872 — Section 24, 32, 33
High Courts07 Sept 1944Dismissed
Haridas Majumdar and others Vs Sir Bejoy Prosad Singha Roy and another
Calcutta High Court · (1944) 09 CAL CK 0001
High Courts30 Aug 1944
Dhanmal Marwari Vs Messrs. Jankidas Baijnath
Calcutta High Court · (1944) 08 CAL CK 0013
High Courts30 Aug 1944
Ganges Manufacturing Co. Ltd. Vs Smt. Radharani Dasi and Others
Calcutta High Court · AIR 1945 Cal 89
Transfer of Property Act, 1882 — Section 114A
High Courts29 Aug 1944Dismissed
Nur Mohammed Vs Khan Saheb S.M. Solaiman
Calcutta High Court · (1944) 08 CAL CK 0015
High Courts29 Aug 1944
Sudhir Krishna Ghose and Another Vs Satish Chandra Hui and Others
Calcutta High Court · AIR 1944 Cal 418
Bengal Tenancy Act, 1885 — Section 168ACivil Procedure Code, 1908 (CPC) — Section 51
High Courts29 Aug 1944
Brojendra Lal Ray, on his death, Swarnamayi Ray and Others Vs Mubeswar Ali Choudhury and Another
Calcutta High Court · AIR 1944 Cal 426
High Courts28 Aug 1944Allowed
Sona Mia Noaj Ali and others Vs Emperor
Calcutta High Court · (1944) 08 CAL CK 0006
High Courts28 Aug 1944
Radhaballav Shah Vs Narendra Nath Shah
Calcutta High Court · (1944) 08 CAL CK 0001
High Courts25 Aug 1944
Shamsuddin Bhuya and Others Vs On death of Haider Ali Bhuya one of his heirs Asadulla and Others
Calcutta High Court · AIR 1945 Cal 194
Limitation Act, 1963 — Article 132Transfer of Property Act, 1882 — Section 101, 74, 92, 92(1)
High Courts24 Aug 1944
Chatra-Serampore Co-operative Credit Society Ltd. Vs Akloo Mahato
Calcutta High Court · (1944) 08 CAL CK 0002
High Courts22 Aug 1944
Sm. Sushila Devi Vs Nawabzada Pari Banu Khan
Calcutta High Court · (1944) 08 CAL CK 0016
High Courts17 Aug 1944
Sri Sri Iswar Sridhar Jieu Thakur represented by his shebait Jyoti Prosad Bandopadhya Vs Jahor Lal Mukhopadhya and Others
Calcutta High Court · AIR 1945 Cal 268
Civil Procedure Code, 1908 (CPC) — Section 151Contract Act, 1872 — Section 62Evidence Act, 1872 — Section 91
High Courts17 Aug 1944
Ramnicklal Chhaganlal Vs Vivekanand Mills Co. Ltd.
Calcutta High Court · (1944) 08 CAL CK 0003
High Courts14 Aug 1944Dismissed
Prasanna Narayan Chaudhury Vs Kamrup Co-Operative Land Mortgage Bank Ltd.
Calcutta High Court · (1944) 08 CAL CK 0005
High Courts10 Aug 1944
Sailendra Nath Bhattachrjee Vs Bijan Lal Chakravarty and Others
Calcutta High Court · AIR 1945 Cal 283
Evidence Act, 1872 — Section 13Transfer of Property Act, 1882 — Section 115
High Courts10 Aug 1944
Shila Pal and Others Vs Comilla Banking Corporation Ltd. and Others
Calcutta High Court · AIR 1945 Cal 434