High Courts14 Jan 1944
Mathura Prosad Rajghoria and Others Vs Corporation of Calcutta and Others
Calcutta High Court · AIR 1945 Cal 470
Calcutta Municipal Act, 1923 — Section 205Civil Procedure Code, 1908 (CPC) — Section 80
COURT ARCHIVE
196 judgments · page 10 of 10
Calcutta High Court · AIR 1945 Cal 470
Calcutta High Court · AIR 1944 Cal 310
Calcutta High Court · AIR 1944 Cal 317
Calcutta High Court · (1944) 12 ITR 327
Calcutta High Court · (1944) 01 CAL CK 0003
Calcutta High Court · AIR 1944 Cal 157
Calcutta High Court · (1944) 01 CAL CK 0024
Calcutta High Court · AIR 1945 Cal 298
Calcutta High Court · (1944) 01 CAL CK 0027
Calcutta High Court · (1944) 12 ITR 441
Calcutta High Court · AIR 1945 Cal 62
Calcutta High Court · AIR 1944 Cal 135
Calcutta High Court · AIR 1944 Cal 287
Calcutta High Court · AIR 1945 Cal 385
Calcutta High Court · (1944) 12 ITR 241
Calcutta High Court · AIR 1944 Cal 383