High Courts20 Dec 1935
Jogendra Ch. Banerjee Vs Sachindra Kumar Seal
Calcutta High Court · (1935) 12 CAL CK 0005
COURT ARCHIVE
Calcutta High Court judgments, 1935
453 judgments · page 1 of 23
High Courts19 Dec 1935
Shah Tajmul Ali and Another Vs Kamala Ranjan Roy
Calcutta High Court · AIR 1936 Cal 138
Estates Partition Act, 1897 — Section 57
High Courts19 Dec 1935
Nishi Kanta Sarkar Vs Sir David Ezra and Another
Calcutta High Court · AIR 1936 Cal 135 : 166 Ind. Cas. 299
High Courts19 Dec 1935
Secy. of State Vs Krishna Prosad Roy Chaudhuri and Another
Calcutta High Court · AIR 1936 Cal 774
High Courts19 Dec 1935
Corporation of Calcutta Vs Monarch Bioscope Co.
Calcutta High Court · AIR 1936 Cal 145
Calcutta Municipal Act, 1923 — Section 391
High Courts19 Dec 1935
Suresh Chandra Banerjee Vs A.K.M. Enamel Huq
Calcutta High Court · (1935) 12 CAL CK 0008
High Courts19 Dec 1935Dismissed
Syeda Fatema Banoo and Another Vs Sr. Kumar Kamala Ranjan Roy and Others
Calcutta High Court · (1935) 12 CAL CK 0007
High Courts18 Dec 1935
Sitaram Poddar and Others Vs Hariram Poddar and Another
Calcutta High Court · 165 Ind. Cas. 24
High Courts18 Dec 1935
Manindra Nath Sen Vs Khudiram Das and Others
Calcutta High Court · AIR 1936 Cal 142
High Courts17 Dec 1935
Mrinalini Debi Vs Harlal Roy
Calcutta High Court · AIR 1936 Cal 339
Bengal Money Lenders Act, 1940 — Section 4
High Courts17 Dec 1935Allowed
Birendrajit Saha and Others Vs Renupada Saha
Calcutta High Court · (1935) 12 CAL CK 0028
High Courts17 Dec 1935
Aparna Prasad Chunder Vs Chairman, Garulia Municipality and Another
Calcutta High Court · 161 Ind. Cas. 749
High Courts17 Dec 1935
Aparna Prosad Chunder Vs Chairman, Garulia Municipality, and Another
Calcutta High Court · AIR 1936 Cal 123
Bengal Municipal Act, 1932 — Section 18
High Courts13 Dec 1935
Krishna Chandra Rudrapal Vs Khan Mamud Bepari and Others
Calcutta High Court · AIR 1936 Cal 51
High Courts13 Dec 1935
Ebrahim Peer Mohamed Vs Kissen Gopal Bagree and Others
Calcutta High Court · AIR 1937 Cal 180
Transfer of Property Act, 1882 — Section 40Trusts Act, 1882 — Section 90, 91
High Courts13 Dec 1935
Sureudra Nath Roy Vs Kedar Nath Bose and Others
Calcutta High Court · AIR 1936 Cal 87
Contract Act, 1872 — Section 2
High Courts13 Dec 1935
In Re: Pabna Dhonabhander Co., Ltd.
Calcutta High Court · 165 Ind. Cas. 108
Companies Act, 1956 — Section 176
High Courts13 Dec 1935
Maharaj Bahadur Singh Vs Mafizuddin Chowdhury and Another
Calcutta High Court · AIR 1936 Cal 238
High Courts13 Dec 1935
Surendra Nath Roy Vs Kedarnath Bose and Others
Calcutta High Court · 161 Ind. Cas. 224