CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Calcutta High Court/1935

COURT ARCHIVE

Calcutta High Court judgments, 1935

453 judgments · page 2 of 23

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1903
  • 1902
  • 1901
  • 1900
  • 1899
  • 1898
  • 1897
  • 1896
  • 1895
  • 1894
  • 1893
  • 1892
  • 1891
  • 1890
  • 1889
  • 1888
  • 1887
  • 1886
  • 1885
  • 1884
  • 1883
  • 1882
  • 1881
  • 1880
  • 1879
  • 1878
  • 1877
  • 1876
  • 1875
  • 1874
  • 1873
  • 1872
  • 1871
  • 1870
  • 1869
  • 1868
  • 1867
  • 1866
  • 1865
  • 1864
  • 1863
High Courts12 Dec 1935

Ali Hossain Shaikh and Another Vs Jonabali Mondal and Others

Calcutta High Court · AIR 1936 Cal 770

Transfer of Property Act, 1882 — Section 107
Read judgment
High Courts12 Dec 1935

Tarak Nath Banerji and Others Vs Karunamay Mukherji and Others

Calcutta High Court · (1935) 12 CAL CK 0025

Read judgment
High Courts12 Dec 1935

Indra Chandra Bag and Others Vs Hiralal Bong and Others

Calcutta High Court · AIR 1936 Cal 127

Bengal Money Lenders Act, 1933 — Section 3
Read judgment
High Courts12 Dec 1935

In re : Pabna Dhonabhandar Co., Ltd.

Calcutta High Court · (1935) 12 CAL CK 0006

Read judgment
High Courts11 Dec 1935

Bhujendra Nath Biswas and Others Vs Sushamoyee Basu and Another

Calcutta High Court · AIR 1936 Cal 67 : 166 Ind. Cas. 786

Civil Procedure Code, 1908 (CPC) — Section 47
Read judgment
High Courts11 Dec 1935

Narain Chandra Biswas and Others Vs Emperor

Calcutta High Court · AIR 1936 Cal 101

Arms Act, 1959 — Section 14Penal Code, 1860 (IPC) — Section 120B
Read judgment
High Courts11 Dec 1935

Wares Ali and Others Vs Sheikh Shamsuddin alias Muntao Mia and Others

Calcutta High Court · 168 Ind. Cas. 260

Civil Procedure Code, 1908 (CPC) — Section 92, 93
Read judgment
High Courts11 Dec 1935

J.E. Gubbay Vs Emperor

Calcutta High Court · AIR 1936 Cal 65

Bengal Excise Act, 1909 — Section 46
Read judgment
High Courts11 Dec 1935

Ensup Mandal and Another Vs Golapjan (Golapjannessa) Bibi and Others

Calcutta High Court · AIR 1936 Cal 772 : 166 Ind. Cas. 1001

Bengal Tenancy Act, 1885 — Section 148(c)
Read judgment
High Courts10 Dec 1935

Baidya Nath Pandey and Another Vs Hemlata Dasi and Others

Calcutta High Court · AIR 1936 Cal 26

Bengal Tenancy Act, 1885 — Section 174(1)
Read judgment
High Courts09 Dec 1935

Ekkari Ghose and Others Vs Sideshwar Ghose and Others

Calcutta High Court · AIR 1936 Cal 783

Transfer of Property Act, 1882 — Section 53
Read judgment
High Courts09 Dec 1935

Nabendra Kishore Roy Vs Keramat Ali Munshi and Others

Calcutta High Court · AIR 1936 Cal 63

Estates Partition Act, 1897 — Section 81(3)
Read judgment
High Courts09 Dec 1935

In Re: Aryya Insurance Co. Ltd.

Calcutta High Court · AIR 1937 Cal 81 : 167 Ind. Cas. 689

Companies Act, 1956 — Section 3, 6Specific Relief Act, 1877 — Section 45
Read judgment
High Courts09 Dec 1935

Jawla Prosad Bhartia Vs Hanumanbux Poddar and Others

Calcutta High Court · (1935) 12 CAL CK 0004

Read judgment
High Courts06 Dec 1935

Sm. Tusliman Bibi Vs Abdul Latif Mia

Calcutta High Court · AIR 1936 Cal 97

Civil Procedure Code, 1908 (CPC) — Section 20(c)
Read judgment
High Courts06 Dec 1935

Ramesh Chandra Guha Vs Dinanath Mestari and Others

Calcutta High Court · AIR 1936 Cal 178

Bengal Tenancy Act, 1885 — Section 167
Read judgment
High Courts06 Dec 1935

Sm. Hemangini Devi and Another Vs Sarat Chandra Basu and Another

Calcutta High Court · AIR 1937 Cal 96

Read judgment
High Courts05 Dec 1935

Rai Kiran Chandra Roy Bahadur and Others Vs Tarak Nath Gangopadhyay and Others

Calcutta High Court · AIR 1936 Cal 456 : 166 Ind. Cas. 460

Bengal Tenancy Act, 1885 — Section 111ACess Act, 1880 — Section 95
Read judgment
High Courts05 Dec 1935

Dinabandhu Gan Vs Makim Sardar and Others

Calcutta High Court · AIR 1936 Cal 93

Evidence Act, 1872 — Section 116
Read judgment
High Courts05 Dec 1935

(Rai) Kiran Chandra Roy Bahadur and Others Vs Brajendra Nath Chatterjee and Others

Calcutta High Court · AIR 1937 Cal 26

Bengal Cess Act, 1880 — Section 56, 66Letters Patent Act, 1865 — Section 15
Read judgment
Previous1234…23Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions