High Courts21 Nov 1935
Srimati Radharani Dassya and Others Vs Kshetra Mohan Chakravorty
Calcutta High Court · (1935) 11 CAL CK 0006
COURT ARCHIVE
Calcutta High Court judgments, 1935
453 judgments · page 4 of 23
High Courts21 Nov 1935
Uddab Nath and Others Vs Gokul Chandra Deb Nath and Others
Calcutta High Court · AIR 1936 Cal 700
Registration Act, 1908 — Section 17, 19
High Courts21 Nov 1935
Siva Mohan Kundu Choudhury and Others Vs Sm. Bechumoyee Dasi-Plaintiff and Others
Calcutta High Court · AIR 1936 Cal 585
High Courts20 Nov 1935
Shamlal Singh Vs Hiru Singh
Calcutta High Court · AIR 1936 Cal 472 : 166 Ind. Cas. 942
High Courts20 Nov 1935
Corporation of Calcutta. Vs Ganesh Chandra Dhar and Another
Calcutta High Court · AIR 1936 Cal 20
Calcutta Municipal Act, 1923 — Section 363
High Courts20 Nov 1935
Radharanee Dassya Vs Kshetra Mohan Chakravorty
Calcutta High Court · (1935) 11 CAL CK 0002
High Courts19 Nov 1935Allowed
Ibrahim Mia Dewan Vs Jamin Ali Morhal and Others
Calcutta High Court · (1935) 11 CAL CK 0027
High Courts19 Nov 1935
Baidya Nath Sein Vs Kumud Chandra Paul and Another
Calcutta High Court · 164 Ind. Cas. 815
Contract Act, 1872 — Section 145
High Courts19 Nov 1935
Arman Shaik and Others Vs Naimuddin Shaik
Calcutta High Court · AIR 1936 Cal 157
Penal Code, 1860 (IPC) — Section 14
High Courts18 Nov 1935
Sagoremull Khaitan Vs Gajadhar Mansinghka and Others
Calcutta High Court · AIR 1936 Cal 703
Conveyancing and Law of Property Act, — Section 5Transfer of Property Act, 1882 — Section 55
High Courts18 Nov 1935
In Re: Girish Chandra Seal.
Calcutta High Court · AIR 1936 Cal 212
Presidency Towns Insolvency Act, 1909 — Section 36, 55
High Courts15 Nov 1935
Surput Sing and Others Vs Maharaj Bahadur Sing
Calcutta High Court · AIR 1936 Cal 476
High Courts14 Nov 1935
Chamuddin Sardar and Another Vs Emperor
Calcutta High Court · AIR 1936 Cal 18 : 160 Ind. Cas. 1028
Penal Code, 1860 (IPC) — Section 366
High Courts14 Nov 1935
Abinash Chandra Kumar Vs Dhani Buksh Mahammad
Calcutta High Court · AIR 1936 Cal 673 : 165 Ind. Cas. 905
Penal Code, 1860 (IPC) — Section 406
High Courts13 Nov 1935
Rebati Mohan Bose Vs Chottal Chandra Sen
Calcutta High Court · AIR 1936 Cal 692 : 166 Ind. Cas. 221
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts13 Nov 1935
Elimuddin Sarkar Vs Umed Ali Bepari and Others
Calcutta High Court · AIR 1936 Cal 659 : 165 Ind. Cas. 878
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 145(6), 438
High Courts13 Nov 1935
Marwari Stores, Ltd. Vs Gouri Shanker Goenka
Calcutta High Court · AIR 1936 Cal 327 : 165 Ind. Cas. 408
Companies Act, 1956 — Section 38, 40, 50
High Courts12 Nov 1935
Dukhiram Madhu Vs Ramlakshmi Falia and Others
Calcutta High Court · AIR 1936 Cal 780 : 166 Ind. Cas. 993
High Courts13 Sept 1935
Sasi Kanta Acharjee Bahadur and Others Vs Lechoo Sheikh and Others
Calcutta High Court · AIR 1936 Cal 30 : 160 Ind. Cas. 577
Bengal Tenancy Act, 1885 — Section 146A
High Courts29 Aug 1935
Harnath Rai Binj Raj and Others Vs Sewi Prosad Singh and Others
Calcutta High Court · AIR 1936 Cal 230