High Courts28 Aug 1935
Mohammad Esahaque Mia Choudhury and Others Vs Ananda Chandra Saha and Another
Calcutta High Court · 164 Ind. Cas. 1042
Court Fees Act, 1870 — Section 7(ix), 7(x)Suits Valuation Act, 1887 — Section 8
COURT ARCHIVE
Calcutta High Court judgments, 1935
453 judgments · page 5 of 23
High Courts28 Aug 1935
Laxmi Bhander Ltd. Vs Purna Chandra Dutta Banik
Calcutta High Court · AIR 1935 Cal 770
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 14
High Courts28 Aug 1935
Badan Ali Vs Emperor
Calcutta High Court · 165 Ind. Cas. 127
Penal Code, 1860 (IPC) — Section 120B, 395
High Courts28 Aug 1935
Kusum Kumari Devi Vs Gayanath Pramanik
Calcutta High Court · AIR 1936 Cal 390 : 166 Ind. Cas. 814
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts27 Aug 1935
Moti Lal Daga and Others Vs Susil Kumar Mukherjee and Others
Calcutta High Court · AIR 1936 Cal 114
Transfer of Property Act, 1882 — Section 85
High Courts27 Aug 1935
Bikram Kishore Manikya Bahadur Vs Jadab Chandra Choudhury and Others
Calcutta High Court · AIR 1935 Cal 817
Limitation Act, 1963 — Article 89
High Courts27 Aug 1935
Srimati Susumabala Dassee Vs Purna Chunder Dey
Calcutta High Court · 164 Ind. Cas. 461
High Courts26 Aug 1935
Mono Mohan Vs Kali Kinkar Chakravarty
Calcutta High Court · AIR 1935 Cal 751 : 159 Ind. Cas. 696
Civil Procedure Code, 1908 (CPC) — Section 60Transfer of Property Act, 1882 — Section 6(e)
High Courts26 Aug 1935
Durga Charan Das and Another Vs Chairman of Labonga Samabai Samity
Calcutta High Court · AIR 1936 Cal 171 : 162 Ind. Cas. 135
Bengal Tenancy Act, 1885 — Section 26E
High Courts26 Aug 1935
Secy. of State Vs Brajendra Kishore Rai Choudhury and Others
Calcutta High Court · AIR 1936 Cal 629
Civil Procedure Code, 1908 (CPC) — Section 95
High Courts24 Aug 1935
Hem Chandra Das Chaudhury and Others Vs Secy. of State and Others
Calcutta High Court · AIR 1935 Cal 296 : 155 Ind. Cas. 1055
Cess Act, 1980 — Section 4
High Courts23 Aug 1935
Bhabani Prosanna Lahiri and Another Vs Manindra Chandra Roy Choudhury and Others
Calcutta High Court · AIR 1935 Cal 760 : 159 Ind. Cas. 752
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts22 Aug 1935
Ramprosad Surajmull Vs Motilal
Calcutta High Court · AIR 1936 Cal 53
Transfer of Property Act, 1882 — Section 88
High Courts22 Aug 1935
Kanhyalal Bhargava and Others Vs Banwari Lal and Others
Calcutta High Court · AIR 1936 Cal 269 : 166 Ind. Cas. 657
Presidency Towns Insolvency Act, 1909 — Section 11
High Courts20 Aug 1935
Sheikh Alam and Others Vs Atul Chandra Roy and Others
Calcutta High Court · AIR 1936 Cal 299 : 163 Ind. Cas. 84
Penal Code, 1860 (IPC) — Section 426
High Courts20 Aug 1935Dismissed
Sm. Sahedan Bibi Vs Mir. Ali and Another
Calcutta High Court · (1935) 08 CAL CK 0031
High Courts20 Aug 1935
Sachin Das Vs Emperor
Calcutta High Court · AIR 1936 Cal 524
Penal Code, 1860 (IPC) — Section 124A
High Courts20 Aug 1935Dismissed
In Re: Satish Chunder Roy and Others
Calcutta High Court · (1935) 08 CAL CK 0013
High Courts20 Aug 1935
Daulatram Rawatmull Vs Maharajlal and Others
Calcutta High Court · AIR 1936 Cal 219
High Courts19 Aug 1935
Maharajadhiraj Kameshwara Singh Bahadur of Darbhanga Vs Pherozsha Merwanji Nanabhoy Mehta and Others
Calcutta High Court · 165 Ind. Cas. 121
Succession Act, 1925 — Section 221, 323