High Courts19 Aug 1935
In Re: N., a Pleader
Calcutta High Court · AIR 1935 Cal 742 : 159 Ind. Cas. 664
Criminal Law (Amendment) Act — Section 17(1)Legal Practitioners Act, 1879 — Section 12Penal Code, 1860 (IPC) — Section 124A, 153A
COURT ARCHIVE
Calcutta High Court judgments, 1935
453 judgments · page 6 of 23
High Courts19 Aug 1935
Bhupati Mohan Das Vs Phanindra Chandra Chakravarty and Another
Calcutta High Court · AIR 1935 Cal 756
Dacca University Act, 1920 — Section 2(2)
High Courts19 Aug 1935
In re. Inland Steam Navigation Workers'' Union
Calcutta High Court · AIR 1936 Cal 57
Trade Unions Act, 1926 — Section 11
High Courts16 Aug 1935
Mahatabuddin Mia Vs Mahammad Nazir Joddar
Calcutta High Court · AIR 1936 Cal 170 : 166 Ind. Cas. 152
High Courts16 Aug 1935
Ajit Narain Chattopadhya Vs Achinta Narain Chattopadhaya
Calcutta High Court · 164 Ind. Cas. 530
High Courts16 Aug 1935
Maharajadhiraj Kameshwara Singh Bahadur of Darbhanga Vs Pherozsha Merwanji Nanabhoy Mehta and Others
Calcutta High Court · (1935) 08 CAL CK 0011
High Courts16 Aug 1935
Gopinath Motilal Vs Ramdas and Others
Calcutta High Court · AIR 1936 Cal 133
Partnership Act, 1932 — Section 58
High Courts16 Aug 1935
Maharaja Bahadur Guru Mohadev Asram Prosad Sahi of Hathwa Vs Hastings Evelyn Beal
Calcutta High Court · 164 Ind. Cas. 907
Civil Procedure Code, 1908 (CPC) — Section 21Letters Patent Act, 1865 — Clause 12
High Courts15 Aug 1935
Jagabandhu Misra Vs Manager, India Jute Mills, Serampur
Calcutta High Court · 161 Ind. Cas. 338
High Courts15 Aug 1935
Sekendar Ali Mridha Vs Sadaruddin Bhuniya
Calcutta High Court · AIR 1935 Cal 792 : 159 Ind. Cas. 1008
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts14 Aug 1935
Sm. Hemlata Dasi Vs Bengal Coal Co. Ltd.
Calcutta High Court · AIR 1935 Cal 738 : 160 Ind. Cas. 1080 : 159 Ind. Cas. 575
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6, 73
High Courts14 Aug 1935Dismissed
The Secretary of State for India in Council Vs Ranjit Pal Chaudhury and Others
Calcutta High Court · (1935) 08 CAL CK 0010
High Courts13 Aug 1935
Secy. of State Vs Hiru Mondal and Others
Calcutta High Court · AIR 1935 Cal 752
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12(2)
High Courts13 Aug 1935
Sreemutty Dhai Vs Bhadabmull Hargobindroy and Others
Calcutta High Court · (1935) 08 CAL CK 0032
High Courts13 Aug 1935
Kusum Kamini Roy and Others Vs Apurba Kumar Hazra
Calcutta High Court · AIR 1935 Cal 743 : 159 Ind. Cas. 1074
High Courts12 Aug 1935
Secy. of State Vs Lal Mohan Choudhury and Others
Calcutta High Court · AIR 1935 Cal 746 : 159 Ind. Cas. 1078
Transfer of Property Act, 1882 — Section 52
High Courts12 Aug 1935Dismissed
Manir Ahmhad and Another Vs Munshi Obedal Hoque and Others
Calcutta High Court · (1935) 08 CAL CK 0006
High Courts12 Aug 1935Dismissed
Monindra Deb Roy Vs Sree Sree Hanseswari Thakurani and Others
Calcutta High Court · (1935) 08 CAL CK 0004
High Courts09 Aug 1935
Serajgunj Loan Office, Ltd. Vs Nil Kanta Lahiri
Calcutta High Court · AIR 1935 Cal 777
Companies Act, 1956 — Section 153
High Courts09 Aug 1935
Lal Behary Saha and Another Vs Bimalapada Majumdar and Others
Calcutta High Court · AIR 1935 Cal 728 : 159 Ind. Cas. 420
Transfer of Property Act, 1882 — Section 83