High Courts09 Aug 1935
Nemai Chandra Dey Vs Brojendra Nath Mitter and Others
Calcutta High Court · AIR 1935 Cal 723 : 159 Ind. Cas. 376
COURT ARCHIVE
Calcutta High Court judgments, 1935
453 judgments · page 7 of 23
High Courts08 Aug 1935
Jyoteswar Banerjee and Another Vs Surendra Nath Ghose and Others
Calcutta High Court · 165 Ind. Cas. 625
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 4Presidency Small Cause Courts Act, 1882 — Section 19(w)
High Courts07 Aug 1935
Superintendent and Remembrancer of Legal Affairs Vs Kali Raman Bhattacharjee
Calcutta High Court · AIR 1936 Cal 414 : 166 Ind. Cas. 297
High Courts07 Aug 1935
Hem Chandra Chongdar Vs Emperor
Calcutta High Court · AIR 1935 Cal 681 : 159 Ind. Cas. 31
Bengal Criminal Law Amendment Act, 1930 — Section 6Penal Code, 1860 (IPC) — Section 109
High Courts07 Aug 1935
Makhan Lal Chatterjee Vs Emperor
Calcutta High Court · 164 Ind. Cas. 377
Criminal Procedure Code, 1898 (CrPC) — Section 516, 517
High Courts07 Aug 1935
Haridas Chatterjee and Others Vs Manmatha Nath Mullick and Others
Calcutta High Court · AIR 1936 Cal 1
Evidence Act, 1872 — Section 114
High Courts06 Aug 1935
Umasundari Dasi Vs Prafulla Kumar Mondal and Another
Calcutta High Court · AIR 1935 Cal 786 : 159 Ind. Cas. 1089
Bengal Tenancy Act, 1885 — Section 111
High Courts06 Aug 1935
Dinanath Kar and Others Vs Choudhuri Jitendra Nandan Das Mohapatra and Others
Calcutta High Court · AIR 1935 Cal 744
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Specific Relief Act, 1877 — Section 42
High Courts06 Aug 1935
Mati Lal De and Another Vs Emperor
Calcutta High Court · AIR 1935 Cal 675 : 159 Ind. Cas. 36
Penal Code, 1860 (IPC) — Section 379
High Courts06 Aug 1935
Purusottam Sinha Vs Satyendra Chandra Ghose Moulik and Others
Calcutta High Court · 164 Ind. Cas. 747
Pensions Act, 1871 — Section 11Provincial Insolvency Act, 1920 — Section 28(5)
High Courts02 Aug 1935
Sagoremal Gopalka Vs A.C. Banerjee and Co.
Calcutta High Court · AIR 1935 Cal 721 : 159 Ind. Cas. 618
Limitation Act, 1963 — Section 19
High Courts02 Aug 1935
Bhuiyan Bhaskar Chandra Mahapatra Vs The Corporation of Calcutta
Calcutta High Court · (1935) 08 CAL CK 0029
High Courts01 Aug 1935
Nanu Ram Pokharmal Agarwala Vs Hedayet Ali Ahammad and Another
Calcutta High Court · AIR 1935 Cal 769 : 159 Ind. Cas. 662
Contract Act, 1872 — Section 178
High Courts01 Aug 1935
Bama Pada Bandopadhyay and Another Vs Rama Nath Mandal (Ronamath Mandal in Vokalutnamah) and Others
Calcutta High Court · 165 Ind. Cas. 84
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts31 Jul 1935
Jnanendra Nath Dey Vs Kshitish Chandra Dey
Calcutta High Court · AIR 1935 Cal 677 : 159 Ind. Cas. 140
Penal Code, 1860 (IPC) — Section 498
High Courts31 Jul 1935
Bangsidhar Gopalka Vs A.C. Banerjee and Co.
Calcutta High Court · (1935) 07 CAL CK 0009
High Courts31 Jul 1935
Jyoteswar Banerjee and Another Vs Surendra Nath Ghose and Others
Calcutta High Court · (1935) 07 CAL CK 0002
High Courts30 Jul 1935
Jadu Nath Guha Roy and Others Vs Kasiswar Guha Roy and Others
Calcutta High Court · AIR 1935 Cal 779
Limitation Act, 1963 — Section 18
High Courts30 Jul 1935
Saroj Kumar Bose Vs Surjya Kanta Sarkar and Others
Calcutta High Court · AIR 1935 Cal 771 : 159 Ind. Cas. 685
High Courts30 Jul 1935
A.R. Manuel Vs Emperor
Calcutta High Court · AIR 1935 Cal 678 : 158 Ind. Cas. 791