High Courts30 Jul 1935
Bisweswar Ray Chaudhury Vs Khagendra Kaibarta and Others
Calcutta High Court · AIR 1935 Cal 683 : 159 Ind. Cas. 423
Workmens Compensation Act, 1923 — Section 10A
COURT ARCHIVE
Calcutta High Court judgments, 1935
453 judgments · page 8 of 23
High Courts30 Jul 1935
Gosta Behari Pramanik and Others Vs Amiya Kumar Das
Calcutta High Court · 165 Ind. Cas. 135
High Courts29 Jul 1935Allowed
Sm. Prafulla Sundari Roy Choudhurani Vs Azizonnessa and Others
Calcutta High Court · (1935) 07 CAL CK 0025
High Courts29 Jul 1935
Kiran Chandra Pramanik Vs Purna Chandra Pramanik and Others
Calcutta High Court · AIR 1935 Cal 764
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9Specific Relief Act, 1877 — Section 42
High Courts26 Jul 1935
Khagendra Nath Parui Vs Sarat Kumar Das and Another
Calcutta High Court · (1935) 07 CAL CK 0008
High Courts26 Jul 1935
Kameswar Singh Vs Kulada Prosad Sahu and Others
Calcutta High Court · AIR 1935 Cal 732 : 159 Ind. Cas. 1070
High Courts25 Jul 1935
Humayun Raja Chaudhury and Another Vs Jyotirmoyee Debi and Others
Calcutta High Court · AIR 1936 Cal 452
Bengal Survey Act, 1875 — Section 40Letters Patent Act, 1865 — Section 15
High Courts25 Jul 1935
Narayan Chandra Chatterjee Vs Panchu Pramanik and Others
Calcutta High Court · AIR 1935 Cal 684 : 159 Ind. Cas. 180
Transfer of Property Act, 1882 — Section 65
High Courts24 Jul 1935
Annada Prosad Bhadra and Others Vs Gopal Chandra Ghose and Another
Calcutta High Court · AIR 1935 Cal 725 : 159 Ind. Cas. 462
Bengal Tenancy Act, 1885 — Section 30(b)
High Courts24 Jul 1935
Phani Bhusan Sen Vs Sanat Kumar Maitra and Others
Calcutta High Court · AIR 1935 Cal 773
Bengal Municipal Act, 1932 — Section 22(8)(2)Penal Code, 1860 (IPC) — Section 420
High Courts24 Jul 1935
Emperor Vs Tarak Nath Baidya and Others
Calcutta High Court · AIR 1935 Cal 687 : 159 Ind. Cas. 149
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 109
High Courts24 Jul 1935
Bibhuti Bhusan Dutta and Another Vs Uday Chand Mahatap
Calcutta High Court · AIR 1935 Cal 766
Court of Wards Act, 1879 — Section 51
High Courts24 Jul 1935
Chairman of Commissioners of the Baruipore Municipality Vs Sivadas Roy Chaudhury and Others
Calcutta High Court · AIR 1935 Cal 726 : 159 Ind. Cas. 542
Bengal Municipal Act, 1932 — Section 66(b)Civil Procedure Code, 1908 (CPC) — Section 80
High Courts23 Jul 1935
Md. Abdur Rohim and Others Vs D. Ezekiel
Calcutta High Court · (1935) 07 CAL CK 0028
High Courts22 Jul 1935
Abdul Rahman Mullik and Others Vs Azahar Ali Khan
Calcutta High Court · 159 Ind. Cas. 1116
Bengal Tenancy Act, 1885 — Section 30(b)Civil Procedure Code, 1908 (CPC) — Section 11
High Courts22 Jul 1935
Abdul Rahman Mullick and Others Vs Azahar All Khan
Calcutta High Court · AIR 1935 Cal 733
Bengal Tenancy Act, 1885 — Section 30(b)
High Courts22 Jul 1935
Muhammad Hossain and Others Vs Bholanath Das
Calcutta High Court · 162 Ind. Cas. 176
Criminal Procedure Code, 1898 (CrPC) — Section 561APenal Code, 1860 (IPC) — Section 366, 497, 498
High Courts22 Jul 1935
Mahammed Hossain and Others Vs Bholanath Das
Calcutta High Court · AIR 1936 Cal 224
Penal Code, 1860 (IPC) — Section 497, 498
High Courts19 Jul 1935
Sasi Kanta Acharjee Choudhury Vs Rajendra Kumar Chakravarty and Others
Calcutta High Court · AIR 1935 Cal 729 : 159 Ind. Cas. 681
Civil Procedure Code, 1908 (CPC) — Section 9Estates Partition Act, 1897 — Section 57
High Courts18 Jul 1935Dismissed
Maharaja Sasi Kanta Acharjee Choudhury Vs Rajendra Kumar Chakravarty and Others
Calcutta High Court · (1935) 07 CAL CK 0051