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Calcutta High Court judgments, 1935

453 judgments · page 10 of 23

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High Courts05 Jul 1935

Annada Charan Misra and Others Vs Jhatu Charan Roy and Others

Calcutta High Court · AIR 1935 Cal 648 : 158 Ind. Cas. 512

Limitation Act, 1963 — Section 20
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High Courts05 Jul 1935

In Re: The Steel Construction Company, Ltd.

Calcutta High Court · (1935) 07 CAL CK 0010

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High Courts03 Jul 1935

Jatindra Nath Saha Vs Katihar Oil Mills Ltd. and Others

Calcutta High Court · AIR 1935 Cal 644 : 158 Ind. Cas. 398

Provincial Insolvency Act, 1920 — Section 41
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High Courts03 Jul 1935

Sasanka Bhusan Chowdhury Vs Gopi Ballav Mondal and Others

Calcutta High Court · AIR 1935 Cal 716 : 159 Ind. Cas. 437

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High Courts03 Jul 1935

Brijmohan Vs Mohabir and Others

Calcutta High Court · 166 Ind. Cas. 781

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High Courts02 Jul 1935Dismissed

Nasiruddin Ahmed Vs Haji Mahammad Yusuf

Calcutta High Court · (1935) 07 CAL CK 0052

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High Courts28 Jun 1935

Satish Chandra Chakravarty Vs Abdul Haque Sardar and Others

Calcutta High Court · AIR 1936 Cal 180 : 162 Ind. Cas. 154

Bengal Tenancy Act, 1885 — Section 37
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High Courts28 Jun 1935

Lalit Kishore Mitra Vs Nathu Mandal and Others

Calcutta High Court · AIR 1935 Cal 634 : 158 Ind. Cas. 594

Cess Act, 1880 — Section 41(2)
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High Courts28 Jun 1935

The Superintendent and Remembrancer of Legal Affairs Vs Jair Ali and Others

Calcutta High Court · 164 Ind. Cas. 1007

Criminal Procedure Code, 1898 (CrPC) — Section 110, 55Penal Code, 1860 (IPC) — Section 147, 225B, 332
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High Courts28 Jun 1935Dismissed

Mangulal Agarwalla Vs Chandi Charan Mukherji

Calcutta High Court · (1935) 06 CAL CK 0001

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High Courts27 Jun 1935

Hemanta Kumar Ghose and Others Vs Rajendra Mondal and Others

Calcutta High Court · AIR 1935 Cal 619 : 158 Ind. Cas. 436

Civil Procedure Code, 1908 (CPC) — Section 151, 152
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High Courts27 Jun 1935

Ashutosh Choudhury Vs Ali Sheikh and Others

Calcutta High Court · AIR 1935 Cal 763

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High Courts26 Jun 1935

Barisal Loan Office, Ltd. Vs Sasthi Charan Bhattacharya and Another

Calcutta High Court · AIR 1936 Cal 282

Civil Procedure Code, 1908 (CPC) — Section 47
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High Courts26 Jun 1935

Brojendra Kumar Dutta Roy Vs Sushil Chandra Chakravarty and Others

Calcutta High Court · AIR 1936 Cal 334 : 163 Ind. Cas. 270

Bengal Money Lenders Act, 1933 — Section 4
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High Courts26 Jun 1935Dismissed

Hem Chandra Roy Choudhury Vs Tarapada Sanyal

Calcutta High Court · (1935) 06 CAL CK 0003

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High Courts25 Jun 1935

Indian Iron and Steel Co. Ltd. Vs Bara Gopal Thakur and Others

Calcutta High Court · AIR 1935 Cal 641 : 158 Ind. Cas. 656

Land Acquisition Act, 1894 — Section 32
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High Courts20 Jun 1935

Ratan Chand Jahwirlal and Another Vs Pramatha Nath Guha and Others

Calcutta High Court · AIR 1935 Cal 650

Penal Code, 1860 (IPC) — Section 390
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High Courts20 Jun 1935

H.K. Shaw Vs Suresh Chandra Mitter

Calcutta High Court · AIR 1936 Cal 324 : 163 Ind. Cas. 232

Penal Code, 1860 (IPC) — Section 30, 420
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High Courts19 Jun 1935

Nabi Khan and Others Vs Emperor

Calcutta High Court · AIR 1936 Cal 186

Penal Code, 1860 (IPC) — Section 120B, 203, 302, 364
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High Courts18 Jun 1935

Jogendra Nath Kundu and Another Vs Jogneswar Mandal and Others

Calcutta High Court · AIR 1935 Cal 612 : 158 Ind. Cas. 574

Presidency Towns Insolvency Act, 1909 — Section 52, 54Provincial Insolvency Act, 1920 — Section 4
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