High Courts31 May 1935
Jagnarain Tewari Vs Emperor
Calcutta High Court · AIR 1935 Cal 680 : 158 Ind. Cas. 840
Criminal Procedure Code, 1898 (CrPC) — Section 565Penal Code, 1860 (IPC) — Section 411, 75
COURT ARCHIVE
Calcutta High Court judgments, 1935
453 judgments · page 12 of 23
High Courts31 May 1935
In Re: Upendra Kumar Mitra
Calcutta High Court · 164 Ind. Cas. 415
Presidency Towns Insolvency Act, 1909 — Section 36
High Courts29 May 1935
Dakshina Ranjan Choudhury Vs Surendra Lal Das Gupta
Calcutta High Court · AIR 1936 Cal 310 : 163 Ind. Cas. 56
High Courts28 May 1935
Abdul Majid and Others Vs Akhtar Nabi and Another
Calcutta High Court · AIR 1935 Cal 805 : 159 Ind. Cas. 893
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts28 May 1935
Sylhet Co-Operative Town Bank Limited Vs Rasik Chandra Chowdhury
Calcutta High Court · 168 Ind. Cas. 258
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72
High Courts24 May 1935
Khitish Chandra Bose Vs Nanuram Maklania
Calcutta High Court · AIR 1935 Cal 548 : 157 Ind. Cas. 1042
Criminal Procedure Code, 1898 (CrPC) — Section 258
High Courts24 May 1935
Sm. Champabati Dassee Vs Mahomed Yakub Khan and Others
Calcutta High Court · (1935) 05 CAL CK 0005
High Courts23 May 1935Dismissed
Ebrahim Mandal and Others Vs Akshay Konar and Others
Calcutta High Court · (1935) 05 CAL CK 0030
High Courts23 May 1935
Saroda Deyi Vs Satyeswar Santra and Another
Calcutta High Court · AIR 1935 Cal 571 : 158 Ind. Cas. 384
Criminal Procedure Code, 1898 (CrPC) — Section 247
High Courts22 May 1935
Sasthi Charan Barnik Vs Mannidra Lal Singha
Calcutta High Court · AIR 1936 Cal 168
Bengal Tenancy Act, 1885 — Section 87
High Courts22 May 1935
Kristo Kamini Debi Vs Girish Chandra Mondal and Others
Calcutta High Court · AIR 1936 Cal 239
Limitation Act, 1963 — Article 181, 15
High Courts21 May 1935
Haru Bepari and Others Vs Roy Kshitish Bhusan Roy Bahadur and Others
Calcutta High Court · AIR 1935 Cal 573 : 158 Ind. Cas. 780
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1Court Fees Act, 1870 — Section 17
High Courts21 May 1935
Brindaban Chandra Mitra, Pleader, Judge''s Court, Burdwan Vs Atul Krishna Basu
Calcutta High Court · 164 Ind. Cas. 728
Bengal Tenancy Act, 1885 — Section 95Negotiable Instruments Act, 1881 (NI) — Section 28
High Courts21 May 1935
Jogesh Chandra Das and Another Vs Hem Chandra Ghose and Others
Calcutta High Court · AIR 1936 Cal 243
Bengal Tenancy Act, 1885 — Section 76(2), 77(f)
High Courts20 May 1935
Satya Charan Srimani and Others Vs Ramkinkar Banerji and Others
Calcutta High Court · AIR 1935 Cal 659 : 159 Ind. Cas. 1001
Transfer of Property Act, 1882 — Section 58(e)
High Courts17 May 1935
Sm. Sudhamoyee Basu and Another Vs Bhujendra Nath Biswas and Others
Calcutta High Court · AIR 1935 Cal 713 : 159 Ind. Cas. 370
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts17 May 1935
Bir Bikram Kishore Manikya Bahadur Vs Khaliler Rahaman
Calcutta High Court · AIR 1935 Cal 664 : 159 Ind. Cas. 637
Civil Procedure Code, 1908 (CPC) — Section 47, 86