High Courts10 Jan 1935
Rani Kanak Prova Debi Vs Abdulla Akunji
Calcutta High Court · AIR 1935 Cal 544 : 157 Ind. Cas. 676
COURT ARCHIVE
Calcutta High Court judgments, 1935
453 judgments · page 23 of 23
High Courts10 Jan 1935
Sadhu Charan Biswas Vs Paban Mandal being dead his heirs and Legal Representatives Radha Charan Mandal and Others
Calcutta High Court · 164 Ind. Cas. 264
High Courts10 Jan 1935
Rakhal Das Chattopadhaya and Another Vs Indubala Basu and Others
Calcutta High Court · AIR 1936 Cal 125
High Courts09 Jan 1935
Tarini Charan Chakravarty and Another Vs Devendra Lal Dey and Others
Calcutta High Court · 163 Ind. Cas. 583
Letters Patent Act, 1865 — Section 15
High Courts04 Jan 1935
Rajendra Lal Bandopadhyaya and Others Vs Jogendra Nath Bandopadhaya and Others
Calcutta High Court · AIR 1935 Cal 800 : 159 Ind. Cas. 957
Estates Partition Act, 1897 — Section 99
High Courts04 Jan 1935
Midnapore People''s Urban Co-operative Credit Society, Ltd. Vs Bhupendra Nath Basu and Others
Calcutta High Court · AIR 1935 Cal 418
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1Co-operative Societies Act, 1912 — Section 43
High Courts04 Jan 1935
Ala Baksa Vs Majibal Huq and Others
Calcutta High Court · AIR 1935 Cal 739 : 159 Ind. Cas. 678
High Courts03 Jan 1935
Bepin Chandra Mukhopadhya Vs Taraprasanna Chakrabarty
Calcutta High Court · 157 Ind. Cas. 601
Bengal Tenancy Act, 1885 — Section 161, 167
High Courts03 Jan 1935
Bepin Chandra Mukhopadhya Vs Taraprasanna Chakrabarty and Others
Calcutta High Court · AIR 1935 Cal 498
Bengal Tenancy Act, 1885 — Section 148A
High Courts03 Jan 1935
Nibaran Chandra Saha Vs Matilal Shaha and Others
Calcutta High Court · 164 Ind. Cas. 561
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts02 Jan 1935
Girin (Girindra) Das Gupta and Others Vs Emperor
Calcutta High Court · AIR 1935 Cal 246 : 159 Ind. Cas. 385
Criminal Procedure Code, 1898 (CrPC) — Section 514Penal Code, 1860 (IPC) — Section 409
High Courts02 Jan 1935
Hemanta Kumar Banerjee Vs Monorama Debi
Calcutta High Court · AIR 1935 Cal 488
Criminal Procedure Code, 1898 (CrPC) — Section 488