High Courts29 Jan 1935
Mohammad Saleuddin and Another Vs Emperor
Calcutta High Court · AIR 1935 Cal 281
Penal Code, 1860 (IPC) — Section 387, 506
COURT ARCHIVE
Calcutta High Court judgments, 1935
453 judgments · page 21 of 23
High Courts29 Jan 1935
Sabhapati Dubey Vs Ram Kissen Kumar
Calcutta High Court · AIR 1936 Cal 185
Criminal Procedure Code, 1898 (CrPC) — Section 423, 520, 9
High Courts28 Jan 1935
Debendra Lal Khan and Others Vs Sudharam Roy and Others
Calcutta High Court · AIR 1936 Cal 173
Bengal Tenancy Act, 1885 — Section 105
High Courts28 Jan 1935
Baba Gurdit Singh Vs "The Statesman" Ltd. and Others
Calcutta High Court · (1935) 01 CAL CK 0006
High Courts25 Jan 1935
Manorama Debi Vs Wajadi Acan and Others
Calcutta High Court · AIR 1935 Cal 559 : 157 Ind. Cas. 1038
High Courts25 Jan 1935
Kashiram Jhunjhunwalla Vs (Firm) Hurdut Rai Gopal Rai
Calcutta High Court · AIR 1935 Cal 312
Criminal Procedure Code, 1898 (CrPC) — Section 233Penal Code, 1860 (IPC) — Section 408, 477A
High Courts25 Jan 1935
Bimal Krishna Biswas and Another Vs Emperor
Calcutta High Court · 163 Ind. Cas. 566
Arms Act, 1959 — Section 19ACriminal Procedure Code, 1898 (CrPC) — Section 34Penal Code, 1860 (IPC) — Section 120B
High Courts24 Jan 1935
In Re: Sadhucharan Roy Chowdhury and Others
Calcutta High Court · AIR 1935 Cal 344
Income Tax Act, 1961 — Section 9
High Courts24 Jan 1935
Sarat Chandra Mukherjee Vs Nerode Chandra Mukherjee and Others
Calcutta High Court · AIR 1935 Cal 405
Limitation Act, 1963 — Article 32
High Courts24 Jan 1935
SADHUCHARAN ROY CHOWDHRY and OTHERS, IN RE.
Calcutta High Court · (1935) 3 ITR 114
Income Tax Act, 1961 — Section 10(2)(vi), 9
High Courts24 Jan 1935Dismissed
The Municipal Board of Tezpur, Assam Vs Abdul Hamid
Calcutta High Court · (1935) 01 CAL CK 0001
High Courts23 Jan 1935
Chandra Nath Das and Others Vs Puskar Chandra Das and Others
Calcutta High Court · AIR 1936 Cal 165
Letters Patent Act, 1865 — Section 15
High Courts23 Jan 1935
Biswambar Biswas Vs Aparna Charan Mohary and Others
Calcutta High Court · AIR 1935 Cal 290
Civil Procedure Code, 1882 — Section 295Civil Procedure Code, 1908 (CPC) — Section 73Evidence Act, 1872 — Section 44
High Courts23 Jan 1935
Nanda Lal Ganguly. Vs Dasarathi Mukherjee.
Calcutta High Court · AIR 1936 Cal 15
Evidence Act, 1872 — Section 111
High Courts22 Jan 1935
Hara Chandra Das and Others Vs Bholanath Das and Others
Calcutta High Court · 163 Ind. Cas. 75
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts22 Jan 1935
Sm. Sarala Sundari Dassi and Another Vs Surendra Narayan Roy and Another
Calcutta High Court · 163 Ind. Cas. 449
High Courts22 Jan 1935
Jagadiswari Debi and Others Vs Tinkari Bibi and Others
Calcutta High Court · AIR 1936 Cal 28 : 160 Ind. Cas. 586
Civil Procedure Code, 1908 (CPC) — Section 149
High Courts22 Jan 1935
H.A. Murtough Vs The Commissioners for the Port of Calcutta
Calcutta High Court · (1935) 01 CAL CK 0029
High Courts22 Jan 1935
Abdul Rahman and Others Vs Emperor
Calcutta High Court · AIR 1935 Cal 316 : 165 Ind. Cas. 497
Criminal Procedure Code, 1898 (CrPC) — Section 196ADangerous Drugs Act, 1930 — Section 13, 14A, 18, 19Opium Act, 1878 — Section 9
High Courts21 Jan 1935
M.E. Moses Vs Shaik Bakridhone Chowdhury
Calcutta High Court · (1935) 01 CAL CK 0053