High Courts21 Jan 1935
In Re: Melanda Loan Office, Ltd.
Calcutta High Court · 164 Ind. Cas. 189
Companies Act, 1956 — Section 153
COURT ARCHIVE
Calcutta High Court judgments, 1935
453 judgments · page 22 of 23
High Courts21 Jan 1935
Jogendra Chandra Das Vs Birendra Lal Das Chowdhury and Others
Calcutta High Court · AIR 1935 Cal 454
Criminal Procedure Code, 1898 (CrPC) — Section 147Penal Code, 1860 (IPC) — Section 188Specific Relief Act, 1877 — Section 9
High Courts21 Jan 1935
Lalit Mohan Mukhopadhya Vs Hara Mohan Banikya Chowdhury and Others
Calcutta High Court · AIR 1935 Cal 813 : 159 Ind. Cas. 1016
High Courts18 Jan 1935
His Highness Maharaja Bir Bikram Kishore Manikya Bahadur Vs Chairman, Municipality and Others
Calcutta High Court · 163 Ind. Cas. 109
Bengal Municipal Act, 1932 — Section 30Civil Procedure Code, 1908 (CPC) — Section 91
High Courts18 Jan 1935
Chandulal Seraogi Vs Purna Chandra Pal
Calcutta High Court · (1935) ILR (Cal) 73
Civil Procedure Code, 1908 (CPC) — Section 115(a), 115(c), 95
High Courts18 Jan 1935
Bishnupada Samanta and Another Vs Munshi Muhammad Esmail Sircar
Calcutta High Court · 157 Ind. Cas. 381
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts18 Jan 1935
Amina Bibi Vs Akshoy Kumar Sen
Calcutta High Court · AIR 1936 Cal 31 : 160 Ind. Cas. 867
High Courts17 Jan 1935
Jogesh Chandra Khasnavish and Others Vs Suresh Chandra Namadas and Others
Calcutta High Court · 163 Ind. Cas. 370
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts17 Jan 1935
Durga Prosad Barhai Vs Jewdhari Sing and Others
Calcutta High Court · AIR 1936 Cal 116
Succession Act, 1925 — Section 211(2)
High Courts17 Jan 1935
Jotindra Nath Haldar and Others Vs Aswini Kumar Mondal and Others
Calcutta High Court · AIR 1935 Cal 554
High Courts17 Jan 1935
Abdul Aziz Vs (Moulana) Syed Mohammad Arab Saheb
Calcutta High Court · AIR 1935 Cal 736 : 159 Ind. Cas. 527
Penal Code, 1860 (IPC) — Section 500, 504
High Courts16 Jan 1935
Derby McIntyre and Co. Ltd. Vs Mitter and Co.
Calcutta High Court · 163 Ind. Cas. 931
Civil Procedure Code, 1908 (CPC) — Section 13(b)
High Courts15 Jan 1935
Derby McIntyre and Co., Ltd. Vs Mitter and Co.
Calcutta High Court · (1935) 01 CAL CK 0058
High Courts15 Jan 1935
Atul Chandra Rai and Others Vs Sarada Sundari Dhupi and Another
Calcutta High Court · 161 Ind. Cas. 187
High Courts15 Jan 1935
Atul Chandra Roy and Others Vs Sarada Sundari Dhupi and Another
Calcutta High Court · AIR 1936 Cal 49
Bengal Tenancy Act, 1885 — Section 181
High Courts14 Jan 1935
Mr. K.C. Mukherji, Official Receiver and Another Vs Khajemali Khan and Others
Calcutta High Court · 157 Ind. Cas. 605
High Courts14 Jan 1935
Jyotindra Mohan Choudhury Vs Bridhideyee Bibi
Calcutta High Court · 163 Ind. Cas. 400
Bengal Patni Taluks Regulation, 1819 — Section 14ACivil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 89(3)
High Courts11 Jan 1935
COMMISSIONER OF INCOME TAX, BENGAL Vs HUNGERFORD INVESTMENT TRUST, LTD.
Calcutta High Court · (1935) 3 ITR 188
Civil Procedure Code, 1908 (CPC) — Section 98, 98(1)Government of India (Consolidating) Act, 1915 — Section 106(2)
High Courts11 Jan 1935
Mukaram Marwari Vs Mohammad Hossain
Calcutta High Court · AIR 1936 Cal 42
Letters Patent Act, 1865 — Section 15
High Courts11 Jan 1935
Superintendent and Remembrancer of Legal Affairs Bengal Vs Tarak Nath Chatterjee
Calcutta High Court · AIR 1935 Cal 304
Penal Code, 1860 (IPC) — Section 193