COURT ARCHIVE
Calcutta High Court judgments, 1935
453 judgments · page 20 of 23
Dulal Chandra Chowdhury Vs Atul Krishna Roy and Others
Calcutta High Court · AIR 1935 Cal 506 : 157 Ind. Cas. 876
Ram Charan Chakraburty Vs Raj Kumar Chakraburty
Calcutta High Court · AIR 1936 Cal 29 : 160 Ind. Cas. 735
Emperor Vs Bent Pramanik and Others
Calcutta High Court · AIR 1935 Cal 407
Firm, Banwarilal Jagannath. Vs B. B. and C. I. Ry. Co. Ltd.
Calcutta High Court · AIR 1936 Cal 24 : 160 Ind. Cas. 728
John Earnest Edward and Another Vs Rai Jogendra Chandra Ghose Bahadur
Calcutta High Court · AIR 1935 Cal 298
Purna Chandra De Vs Naran Chandra De and Others
Calcutta High Court · 168 Ind. Cas. 150
Surendra Nath Ghose Vs The Emperor
Calcutta High Court · (1935) 02 CAL CK 0007
Norman O''Connor Vs Emperor
Calcutta High Court · AIR 1935 Cal 345 : 159 Ind. Cas. 314
Chandr Kanta Hazra Vs Rajani Kanta Das and Others
Calcutta High Court · 164 Ind. Cas. 442
Shamsul Huq Vs Abdul Rahaman and Abdul Karim
Calcutta High Court · (1935) 02 CAL CK 0013
Sarada Prosad Ghose Vs Rokeya Khatun Bibi
Calcutta High Court · 164 Ind. Cas. 416
Rai Satyendra Nath Ray Chaudhury Bahadur Vs Pramananda Haldar and Others
Calcutta High Court · 164 Ind. Cas. 437
Superintendent and Remembrancer of Legal Affairs Vs L.E. Renny and Others
Calcutta High Court · AIR 1936 Cal 184 : 162 Ind. Cas. 129
Sarafuddin Nur Ahmad Mazumdar and Another Vs Jibannessa Khatoon and Others
Calcutta High Court · 163 Ind. Cas. 347
Tarini Prosad Mitra Vs Rakhal Chandra Manna
Calcutta High Court · 163 Ind. Cas. 302
Rai Sundari Dasya Vs Benode Behari Saha and Others
Calcutta High Court · 163 Ind. Cas. 595
The Superintendent and Remembrancer of Legal Affairs Vs Bazlar Rahman
Calcutta High Court · 164 Ind. Cas. 12
Boidya Nath Sil and Others Vs Bejoy Chandra Kundu and Others
Calcutta High Court · AIR 1935 Cal 306
Kishori Kishore Mishra Vs Emperor
Calcutta High Court · AIR 1935 Cal 308