COURT ARCHIVE

Calcutta High Court judgments, 1935

453 judgments · page 19 of 23

High Courts19 Feb 1935

Srish Chandra Mukhopadhyay and on his death his heirs and Legal Representatives Niranjan Mukhopadhyay and Others Vs Srimati Sarojini Debi and Others

Calcutta High Court · 164 Ind. Cas. 164

Civil Procedure Code, 1908 (CPC) — Section 66

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High Courts19 Feb 1935Dismissed

Radhika Lal Chaudhury Vs Satis Chandra Sen Majumdar and Others

Calcutta High Court · (1935) 02 CAL CK 0006

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High Courts19 Feb 1935

Kandan Majhi Vs Kulada Prosad Ray and Others

Calcutta High Court · 163 Ind. Cas. 631

Bengal Tenancy Act, 1885 — Section 109

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High Courts18 Feb 1935

Ahmed Hossein Bepari and Others Vs Digendra Narain Singha Roy and Others

Calcutta High Court · AIR 1935 Cal 801

Bengal Tenancy Act, 1885 — Section 111ALimitation Act, 1963 — Article 120

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High Courts18 Feb 1935

Abdul Khan Vs Emperor

Calcutta High Court · 162 Ind. Cas. 931

Criminal Procedure Code, 1898 (CrPC) — Section 403, 423(1)(a), 423(1)(b)

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High Courts18 Feb 1935

Sm. Vedabala Devi Vs The Official Trustee of Bengal

Calcutta High Court · (1935) 02 CAL CK 0008

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High Courts15 Feb 1935

Manoranjan Rai and Others Vs Srijukta Munshi Selamuddin Ahmed Chaudhuri and Others

Calcutta High Court · 164 Ind. Cas. 293

Bengal Patni Taluks Regulation, 1819 — Section 2, 3Bengal Tenancy Act, 1885 — Section 179, 195(e)

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High Courts14 Feb 1935

The Superintendent and Remembrancer of Legal Affairs Vs Radha Kissen Agarwalla and Others

Calcutta High Court · 163 Ind. Cas. 147

Child Marriage Restraint Act, 1929 — Section 5, 6(1)

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High Courts14 Feb 1935

Upendra Nath Roy Vs Jitendra Nath Kundu Choudhury and Others

Calcutta High Court · 164 Ind. Cas. 61

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High Courts14 Feb 1935Dismissed

Sarbaranjan Basak Vs The Secretary of State for India in Council

Calcutta High Court · (1935) 02 CAL CK 0009

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High Courts13 Feb 1935

Mikse Marak and Others Vs Raja Jogendra Narayan Bhup Bahadur and Others

Calcutta High Court · 163 Ind. Cas. 556

Criminal Procedure Code, 1898 (CrPC) — Section 107(2)

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High Courts13 Feb 1935

The East Bengal Commercial Bank, Limited Vs Prasanna Kumar Saha and Others

Calcutta High Court · 164 Ind. Cas. 775

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High Courts13 Feb 1935Allowed

The East Bengal Commercial Bank, Ltd. Vs Surendra Narayan Saha and Others

Calcutta High Court · (1935) 02 CAL CK 0011

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High Courts11 Feb 1935

Mohesh Chandra Mali and Others Vs Gangamayee Mazumdar

Calcutta High Court · AIR 1935 Cal 556 : 157 Ind. Cas. 1026

Provincial Small Cause Courts Act, 1887 — Section 25, 35

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High Courts11 Feb 1935

Moti Lal Roy Vs Emperor

Calcutta High Court · 164 Ind. Cas. 779

Penal Code, 1860 (IPC) — Section 120B, 392, 394

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High Courts09 Feb 1935

Radhika Lal Gossami and Others Vs Satish Chandra Sen Majumdar and Another

Calcutta High Court · 168 Ind. Cas. 348

Bengal Tenancy Act, 1885 — Section 26F

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High Courts07 Feb 1935

Asanulla and Others Vs Emperor

Calcutta High Court · AIR 1935 Cal 534 : 157 Ind. Cas. 837

Penal Code, 1860 (IPC) — Section 147, 304

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High Courts07 Feb 1935

Birendra Nath Bakshi Vs Emperor

Calcutta High Court · AIR 1935 Cal 336a : 155 Ind. Cas. 1120

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High Courts07 Feb 1935

Mahammad Imran Vs Durgapada Chattapadhya and Others

Calcutta High Court · (1935) 02 CAL CK 0012

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High Courts07 Feb 1935

Krishna Chandra Dhenki Vs Emperor

Calcutta High Court · AIR 1935 Cal 311 : 158 Ind. Cas. 843

Criminal Procedure Code, 1898 (CrPC) — Section 162Evidence Act, 1872 — Section 155, 157Penal Code, 1860 (IPC) — Section 379, 511

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