High Courts21 Dec 1921
Panchanan Poddar and Another Vs Khitish Chandra alias Bhola Saha and Others
Calcutta High Court · 67 Ind. Cas. 298
Contract Act, 1872 — Section 25(3)Limitation Act, 1908 — Section 19
COURT ARCHIVE
Calcutta High Court judgments, 1921
367 judgments · page 1 of 19
High Courts21 Dec 1921
Mohar Ali Sarkar Vs Mafizuddin Sarkar and Others
Calcutta High Court · 65 Ind. Cas. 699
High Courts20 Dec 1921
Baul Chandra Addya Vs Sheikh Abdul Matleb
Calcutta High Court · 67 Ind. Cas. 851
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4(1)Provincial Small Cause Courts Act, 1887 — Section 25
High Courts19 Dec 1921
Hari Charan Karanjai Vs Bahar Sheikh
Calcutta High Court · 67 Ind. Cas. 252
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts19 Dec 1921
Nafar Chandra Pal Chowdhury Vs Bhusi Molla
Calcutta High Court · 65 Ind. Cas. 581
Bengal Tenancy Act, 1885 — Section 147A, 29, 51
High Courts19 Dec 1921
Abdul Gani and Others Vs Nabendra Kishore Roy and Others
Calcutta High Court · 65 Ind. Cas. 592
High Courts19 Dec 1921
Nagendranath Paud Vs Srimati Sorat Kamini Dast, and On Her Death Her Sons and Reiss Jamini Mohan Sorkar and Others
Calcutta High Court · 66 Ind. Cas. 879
Limitation Act, 1963 — Article 109
High Courts16 Dec 1921
Saibesh Chandra Sarkar Vs Moharajadhiraj Sir Bejoy Chand Mohatap Bahadur and Others
Calcutta High Court · 65 Ind. Cas. 711
Land Acquisition Act, 1894 — Section 31(2)
High Courts15 Dec 1921
Sreemutty Sashimukhi Dasi Vs Sreemuty Monmohini Dasi and Others
Calcutta High Court · 67 Ind. Cas. 87
High Courts15 Dec 1921
Hriday Nath Mondal and Another Vs Tala Bewa and Another
Calcutta High Court · 65 Ind. Cas. 706
Bengal Tenancy Act, 1885 — Section 49
High Courts14 Dec 1921
Hari Charan Chakraburtty and Others Vs Jitendra Nath Gangully by his Mother and Guardian Sreemutty Satyabaty Debi
Calcutta High Court · 65 Ind. Cas. 601
High Courts14 Dec 1921
Srimati Sasimukhi Chowdhurani and Others Vs Srimati Saraswati Sen Gupta, and Others
Calcutta High Court · 65 Ind. Cas. 522
Bengal Tenancy Act, 1885 — Section 103 B
High Courts14 Dec 1921
Yakub Ali Chowdhuri Vs Rai Raj Kumar Dutta Bahadur
Calcutta High Court · 65 Ind. Cas. 527
Bengal Tenancy Act, 1885 — Section 105, 105A, 50
High Courts13 Dec 1921
Gurudas Kundu Chowdhury and Others Vs Dasa Rathi Haldar and Another
Calcutta High Court · 65 Ind. Cas. 512
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts13 Dec 1921
Isap Ali Vs Satis Chandra Roy
Calcutta High Court · 65 Ind. Cas. 504
Bengal Tenancy Act, 1885 — Section 49Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts13 Dec 1921
Udoy Chandra Basu and Others Vs Mahammad Ali Bepari and Others
Calcutta High Court · 65 Ind. Cas. 589
Bengal Tenancy Act, 1885 — Section 105, 105A, 60
High Courts12 Dec 1921
Amiruddin Mohammed Vs Surja Narain Das and Another
Calcutta High Court · 66 Ind. Cas. 127
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts12 Dec 1921
Santosh Bala Debi and Others Vs Ram Chandra Ghati and Others
Calcutta High Court · 67 Ind. Cas. 286
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, 115
High Courts12 Dec 1921
Siba Prosad Das Chaudhury Vs Kazimuddin Sarkar and Others
Calcutta High Court · 65 Ind. Cas. 709
High Courts08 Dec 1921
Ram Kumar Mazumdar and On His Death His Heir And Legal Representative Sital Chandra Mazumdar and Ram Dudal (Dulal in Vakalatnamah) Mozumdar Vs Mohim Chandra Dutta and Others
Calcutta High Court · 65 Ind. Cas. 579
Easements Act, 1882 — Section 28