High Courts23 Nov 1921
Palan Meah, Tahsildar Vs The Secretary of State for India in Council and Others
Calcutta High Court · 65 Ind. Cas. 669
Bengal Tenancy Act, 1885 — Section 104A, 104H, 111A
COURT ARCHIVE
Calcutta High Court judgments, 1921
396 judgments · page 3 of 20
High Courts23 Nov 1921
Srimati Sarashibala Dassi, Administratrix to The Estate of Her husband Jatindra Mohan Kumar Vs Chooni Lal Ghose
Calcutta High Court · AIR 1922 Cal 53 : 65 Ind. Cas. 219
Contract Act, 1872 — Section 201, 209
High Courts18 Nov 1921
Ram Saran Roy Vs Shoshi Bhusan Ghose and Another
Calcutta High Court · 65 Ind. Cas. 594
High Courts18 Nov 1921
Kashi Pramanik and Others Vs Damu Pramanik
Calcutta High Court · 77 Ind. Cas. 998
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 143, 379
High Courts17 Nov 1921
Maharaj Kishore Khanna Vs Kiran Shashi Dasi
Calcutta High Court · AIR 1922 Cal 407 : 69 Ind. Cas. 820
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts17 Nov 1921
Isof Ali and Others Vs Kasim Ali
Calcutta High Court · 70 Ind. Cas. 152
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 3(2)
High Courts14 Nov 1921
Abdul Salim and Others Vs Emperor
Calcutta High Court · AIR 1922 Cal 107 : 69 Ind. Cas. 145
Criminal Procedure Code, 1898 (CrPC) — Section 196A, 526Evidence Act, 1872 — Section 159, 160Penal Code, 1860 (IPC) — Section 120B, 420
High Courts08 Nov 1921
Hajari Sonar Vs Emperor
Calcutta High Court · 71 Ind. Cas. 247
Penal Code, 1860 (IPC) — Section 457
High Courts05 Nov 1921
Joy Chandra Chakraburtty Vs Srijut Kumar Arun Chandra Sinha
Calcutta High Court · 67 Ind. Cas. 241
Bengal Tenancy Act, 1885 — Section 105, 109A
High Courts04 Nov 1921
Emperor Vs Sadhu Charan Das
Calcutta High Court · AIR 1922 Cal 409 : 77 Ind. Cas. 993
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302
High Courts29 Sept 1921
Girija Nanda Kali Mitter Vs Emperor
Calcutta High Court · AIR 1921 Cal 433 : 71 Ind. Cas. 666
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts28 Sept 1921
Hari Charan Das and Others Vs Emperor
Calcutta High Court · AIR 1921 Cal 73 : 66 Ind. Cas. 998
Penal Code, 1860 (IPC) — Section 147
High Courts21 Sept 1921
Ainuddi Chowkidar and Others Vs Emperor
Calcutta High Court · AIR 1921 Cal 64 : 66 Ind. Cas. 1000
Penal Code, 1860 (IPC) — Section 148
High Courts15 Sept 1921
Jiaratdin Mohammed and Others Vs Emperor
Calcutta High Court · 67 Ind. Cas. 200
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 188
High Courts08 Sept 1921
Chetto Kalwar Vs Emperor
Calcutta High Court · AIR 1922 Cal 401 : 71 Ind. Cas. 214
Criminal Procedure Code, 1898 (CrPC) — Section 236Penal Code, 1860 (IPC) — Section 411
High Courts31 Aug 1921
Jagadish Chandra Bose Vs Emperor
Calcutta High Court · 66 Ind. Cas. 67
Police Act, 1851 — Section 29
High Courts27 Aug 1921
Baley Mahammad Sahi and Others Vs Aijanmai and Others
Calcutta High Court · 68 Ind. Cas. 780
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts25 Aug 1921
Raja Sashikanta Acharyya Vs Raja Sarat Chandra Rai Chaudhuri
Calcutta High Court · AIR 1921 Cal 699 : 70 Ind. Cas. 6
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 12
High Courts25 Aug 1921
In Re: Surajmull Munglechand
Calcutta High Court · AIR 1921 Cal 403(1) : 70 Ind. Cas. 463
Presidency Towns Insolvency Act, 1909 — Section 55, 56
High Courts24 Aug 1921
Jaminibala Debi Vs Karali Prasad Mukherjee
Calcutta High Court · AIR 1921 Cal 242 : 67 Ind. Cas. 6
Civil Procedure Code, 1908 (CPC) — Section 110, 39, 47, 96Provincial Small Cause Courts Act, 1887 — Section 27