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Calcutta High Court judgments, 1921

396 judgments · page 2 of 20

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High Courts08 Dec 1921

Ram Kumar Mazumdar and On His Death His Heir And Legal Representative Sital Chandra Mazumdar and Ram Dudal (Dulal in Vakalatnamah) Mozumdar Vs Mohim Chandra Dutta and Others

Calcutta High Court · 65 Ind. Cas. 579

Easements Act, 1882 — Section 28
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High Courts08 Dec 1921

Syed Mohammed Nural Huq Vs Baksu Mandal and Korban Choudhry and Others

Calcutta High Court · 65 Ind. Cas. 509

Limitation Act, 1963 — Section 26
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High Courts08 Dec 1921

Adhor Chandra Dass Vs Rameswar Manna

Calcutta High Court · 65 Ind. Cas. 517

Contract Act, 1872 — Section 72
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High Courts06 Dec 1921

In Re: Re Archibald Gilchrist Peace

Calcutta High Court · AIR 1921 Cal 771 : 70 Ind. Cas. 507

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High Courts06 Dec 1921

Radha Krishna Das Vs Matiyar Rahaman and Others

Calcutta High Court · 65 Ind. Cas. 743

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High Courts05 Dec 1921

Atul Chandra Basu Vs Arip Shaikh

Calcutta High Court · 65 Ind. Cas. 810

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High Courts05 Dec 1921

Abdul Rakib Khan Vs Jalal Ahmed and Others

Calcutta High Court · 65 Ind. Cas. 584

Bengal Tenancy Act, 1885 — Section 22, 49
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High Courts05 Dec 1921

Bipin Behari Chattapadhya and Others Vs Jogendranath Bandopadhya and Others

Calcutta High Court · 65 Ind. Cas. 479

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High Courts01 Dec 1921

Giribala Dasi Vs Prianath Pal

Calcutta High Court · 65 Ind. Cas. 476

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, 115
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High Courts01 Dec 1921

Khetra Nath Das Vs Mohananda Das

Calcutta High Court · 65 Ind. Cas. 599

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High Courts01 Dec 1921

Sital Prosad Poddar and Others Vs Kaifut Sheikh and Another

Calcutta High Court · 65 Ind. Cas. 367

Limitation Act, 1963 — Section 22
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High Courts30 Nov 1921

Lalit Mohan Moitra Vs Raja Sasi Sekhareswar Roy Bahadur

Calcutta High Court · AIR 1922 Cal 73 : 70 Ind. Cas. 300

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High Courts30 Nov 1921

Chandi Charan Chowdhury and On His Death His Heir And Legal Representatives tripura Charan Chowdhury and Others Vs Nabin Chandra De

Calcutta High Court · 67 Ind. Cas. 113

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High Courts30 Nov 1921

Sailendra Mohan Dutt Vs Dharani Mohan Roy

Calcutta High Court · AIR 1922 Cal 402 : 69 Ind. Cas. 823

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High Courts29 Nov 1921

Basarat Sarkar and Another Vs Hiru Pramanik and Others

Calcutta High Court · AIR 1922 Cal 287 : 65 Ind. Cas. 353

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High Courts25 Nov 1921

Bipin Behari Bose and Others Vs Mr. K.S. Bonnerjee and Late Kumudini Dasi and Others

Calcutta High Court · 70 Ind. Cas. 104

Bengal Tenancy Act, 1885 — Section 153(a)
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High Courts25 Nov 1921

Mahamed Warish Sadagar Vs Rahman Ali Meah and Another

Calcutta High Court · AIR 1921 Cal 430 : 70 Ind. Cas. 123

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 4, 36
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High Courts25 Nov 1921

Gobinda Chandra Mullik Vs The Chairman of The Hooghly and Chinsura municipality

Calcutta High Court · AIR 1922 Cal 99 : 65 Ind. Cas. 518

Bengal Municipal Act, 1884 — Section 261
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High Courts24 Nov 1921

Hari Charan Roy Chaudhuri and Others Vs Birendra Nath Saha and Others

Calcutta High Court · AIR 1921 Cal 749 : 70 Ind. Cas. 541

Civil Procedure Code, 1908 (CPC) — Section 73
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High Courts24 Nov 1921

Amar Chand Chamaria Vs Banwari Lall Rakshit and Others

Calcutta High Court · AIR 1922 Cal 404 : 69 Ind. Cas. 808

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, 89
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