High Courts24 Aug 1921
Munshi Mahamad Kazem Ali and Another Vs Munshi Naimuddin Ahmed and Others
Calcutta High Court · 70 Ind. Cas. 210
Civil Procedure Code, 1908 (CPC) — Section 150
COURT ARCHIVE
Calcutta High Court judgments, 1921
396 judgments · page 4 of 20
High Courts24 Aug 1921
Pulin Bihari Roy and Others Vs Mahendra Chandraghosal and Others
Calcutta High Court · AIR 1921 Cal 722 : 67 Ind. Cas. 10
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 4(2)(a)Evidence Act, 1872 — Section 114, 134, 66
High Courts23 Aug 1921
Bhudeb Mookerjee and Others Vs Kalachand Mallik and Another
Calcutta High Court · AIR 1921 Cal 129 : 66 Ind. Cas. 536
Specific Relief Act, 1877 — Section 3, 54, 55
High Courts23 Aug 1921
Mohan Molla Vs Baru Bibi and Another
Calcutta High Court · AIR 1922 Cal 21 : 64 Ind. Cas. 704
High Courts23 Aug 1921
Raja Bhupendra Narain Singh Bahdur and Others Vs Madar Bux Sheikh and Others
Calcutta High Court · AIR 1921 Cal 296 : 66 Ind. Cas. 793
Bengal Patni Taluks Regulation, 1819 — Section 14
High Courts23 Aug 1921
Gopal Krishna Sil Vs Abdul Samad Chaudhuri and Others
Calcutta High Court · AIR 1921 Cal 569 : 66 Ind. Cas. 640
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts23 Aug 1921
Sukhlal Karnani Vs The Official Assignee Of Calcutta
Calcutta High Court · 66 Ind. Cas. 890
Presidency Towns Insolvency Act, 1909 — Section 36
High Courts22 Aug 1921
Kumudini Ray and Others Vs Kamala Kant Sen
Calcutta High Court · AIR 1922 Cal 247 : 68 Ind. Cas. 575
Limitation Act, 1908 — Section 14, 5
High Courts22 Aug 1921
Panna Lal Biswas Vs Panchu Ruidas and Others
Calcutta High Court · AIR 1922 Cal 419 : 65 Ind. Cas. 200
Criminal Procedure Code, 1898 (CrPC) — Section 146Limitation Act, 1963 — Section 23Specific Relief Act, 1877 — Section 42
High Courts22 Aug 1921
Sarat Chandra Maiti and Others Vs Bibhabati Debi and Others
Calcutta High Court · AIR 1921 Cal 584 : 66 Ind. Cas. 433
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4(3)Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts21 Aug 1921
Yasin Ali Mirdha and Others Vs Radhagobinda Chowdhury and Others
Calcutta High Court · 69 Ind. Cas. 814
High Courts21 Aug 1921Allowed
Mohammed Kazemali and another Vs Niamuddin Ahamed and others
Calcutta High Court · (1921) 08 CAL CK 0057
High Courts19 Aug 1921
H. H. Maharaja or Cooch Behar and Others Vs Raja Mahendra Ranjan Rai Chaudhuri Abdul Masid Basunia and Others Vs Raja Mahendra Ranjan Rai Chaudhuri and Others
Calcutta High Court · AIR 1921 Cal 277 : 66 Ind. Cas. 923
Bengal Survey Act, 1875 — Section 41Limitation Act, 1908 — Article 46
High Courts19 Aug 1921
Hari Sadhan Roy Vs Shib Gopal Mitra
Calcutta High Court · AIR 1921 Cal 597 : 65 Ind. Cas. 746
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 69
High Courts19 Aug 1921
Annada Mohan Roy Choudhury Vs Nilpamaru Loan Office, Limited and Another
Calcutta High Court · AIR 1921 Cal 549 : 65 Ind. Cas. 245
High Courts19 Aug 1921
Dhiro Koch and Another Vs Gobinda Dev Mishra Bura Satria
Calcutta High Court · 65 Ind. Cas. 204
Penal Code, 1860 (IPC) — Section 499
High Courts19 Aug 1921
Bhuban Mohan Sardar and Others Vs Dhangopal Ghose and Others
Calcutta High Court · AIR 1921 Cal 761 : 84 Ind. Cas. 22
Bengal Embankment Act, 1882 — Section 87
High Courts18 Aug 1921
Sital Chandra Majhi Vs Parbati Charan Chakrabarti
Calcutta High Court · AIR 1922 Cal 32 : 69 Ind. Cas. 841
Bengal Tenancy Act, 1885 — Section 159Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 34 Rule 5
High Courts18 Aug 1921
Jivan Krishna Chakraverty Vs Ramesh Chandra Das and Others
Calcutta High Court · AIR 1921 Cal 500 : 65 Ind. Cas. 47
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3