High Courts05 Aug 1921
Jogesh Chandra Chaudhury Vs Hemendra Kumar Roy Chaudhury and Others
Calcutta High Court · AIR 1921 Cal 629 : 64 Ind. Cas. 547
Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Calcutta High Court judgments, 1921
396 judgments · page 6 of 20
High Courts05 Aug 1921
Annada Prasad alias Annoda Chandra alias Bhola Ghosh Vs Upendra Nath Dey Sircar and Maharaj adhiraj Sir Bejoy Chand Mahatap Bahadur and Others
Calcutta High Court · AIR 1921 Cal 600 : 65 Ind. Cas. 18
Civil Procedure Code, 1908 (CPC) — Section 99
High Courts05 Aug 1921
Brindaban Chandra Chakravartti Vs Jnanendra Nath alias Kules Chandra Chakravartti and Others
Calcutta High Court · AIR 1921 Cal 564 : 64 Ind. Cas. 819
Bengal Tenancy Act, 1885 — Section 93, 95, 98
High Courts04 Aug 1921
Srimati Indramani Dasi Vs Surendra Nath Mondal and Others
Calcutta High Court · AIR 1922 Cal 35 : 64 Ind. Cas. 852
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14, Order 34 Rule 15Transfer of Property Act, 1882 — Section 100, 99
High Courts04 Aug 1921Allowed
Indramani Dasi Vs Surendra Nath Mandal and others
Calcutta High Court · (1921) 08 CAL CK 0013
High Courts04 Aug 1921
Guru Prosanna Bhattacharjee Vs Madhusudan Chowdhury
Calcutta High Court · AIR 1921 Cal 574 : 64 Ind. Cas. 824
High Courts03 Aug 1921
Rai Charan Bhuiya and Others Vs Debi Prosad Bhakut
Calcutta High Court · AIR 1922 Cal 28 : 64 Ind. Cas. 864
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 144
High Courts03 Aug 1921
Srimati Haimabati Devi Vs Pran Krishna Banerjee and Others
Calcutta High Court · AIR 1921 Cal 393 : 75 Ind. Cas. 262
Soldiers (Litigation) Act, 1918 — Section 10
High Courts02 Aug 1921
Tustu Mondal and Others Vs Kenaram Mondal
Calcutta High Court · AIR 1921 Cal 231 : 65 Ind. Cas. 22
Easements Act, 1882 — Section 13(a)Limitation Act, 1908 — Section 26
High Courts02 Aug 1921
Bata Kristo Pramanik Vs A.K. Roy
Calcutta High Court · AIR 1921 Cal 413 : 65 Ind. Cas. 177
Calcutta Rent Act, 1920 — Section 74
High Courts02 Aug 1921
Madan Mohan Dey Vs Bishnupada Dey
Calcutta High Court · AIR 1921 Cal 580 : 64 Ind. Cas. 780
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53
High Courts02 Aug 1921
Sudhanya Santra and Another Vs Basanta Kumar Sircar and Another
Calcutta High Court · AIR 1922 Cal 417 : 64 Ind. Cas. 733
Bengal Tenancy Act, 1885 — Section 153Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts01 Aug 1921
Agent, B. N. W. Railway Company Vs Jagannath Agarwalla and Others
Calcutta High Court · 66 Ind. Cas. 903
High Courts01 Aug 1921
Jira Bibi and Others Vs Majiruddin Chowdhry
Calcutta High Court · AIR 1921 Cal 594 : 64 Ind. Cas. 849
Limitation Act, 1908 — Section 15(1)
High Courts29 Jul 1921
Baranashi Koer Vs Bhabadeb Chatterjee
Calcutta High Court · AIR 1921 Cal 456 : 66 Ind. Cas. 758
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6Provincial Insolvency Act, 1920 — Section 24(2)
High Courts29 Jul 1921
Gobindnath Choudhuri Vs Basiruddin Mondal
Calcutta High Court · AIR 1921 Cal 606 : 64 Ind. Cas. 594
Limitation Act, 1908 — Section 15
High Courts28 Jul 1921
Gopeswar Banerjee and Another Vs Braja Sundari Debi
Calcutta High Court · AIR 1922 Cal 353 : 67 Ind. Cas. 40
Contract Act, 1872 — Section 62, 70
High Courts28 Jul 1921
Beni Madhab Roy and Others Vs Krishna Kamini Gupta
Calcutta High Court · AIR 1921 Cal 395 : 70 Ind. Cas. 177
Bengal Tenancy Act, 1885 — Section 52, 52(1)(b)
High Courts28 Jul 1921
Gopal Krishn Nath Vs Hari Nath Kapurth
Calcutta High Court · AIR 1921 Cal 565 : 66 Ind. Cas. 766
Bengal Tenancy Act, 1885 — Section 178(1)(e)
High Courts28 Jul 1921
Raja Jote Kumar Mukerjee and Another Vs Jadu Nath Bose and Another
Calcutta High Court · 64 Ind. Cas. 693
Evidence Act, 1872 — Section 98