CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Calcutta High Court/1921

COURT ARCHIVE

Calcutta High Court judgments, 1921

396 judgments · page 8 of 20

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1903
  • 1902
  • 1901
  • 1900
  • 1899
  • 1898
  • 1897
  • 1896
  • 1895
  • 1894
  • 1893
  • 1892
  • 1891
  • 1890
  • 1889
  • 1888
  • 1887
  • 1886
  • 1885
  • 1884
  • 1883
  • 1882
  • 1881
  • 1880
  • 1879
  • 1878
  • 1877
  • 1876
  • 1875
  • 1874
  • 1873
  • 1872
  • 1871
  • 1870
  • 1869
  • 1868
  • 1867
  • 1866
  • 1865
  • 1864
  • 1863
High Courts20 Jul 1921

Mokbul Ali Sadagar Vs Basarat Ali and Others

Calcutta High Court · AIR 1921 Cal 192 : 66 Ind. Cas. 911

Bengal Land Revenue Sales Act, 1859 — Section 37
Read judgment
High Courts19 Jul 1921

Gangadhar Kalwar Vs Musammat Sekali Telini and Others

Calcutta High Court · AIR 1921 Cal 291 : 64 Ind. Cas. 574

Penal Code, 1860 (IPC) — Section 504
Read judgment
High Courts19 Jul 1921

Profulla Chandra Ghose and Another Vs Baburam Mandal and Others

Calcutta High Court · AIR 1921 Cal 289 : 65 Ind. Cas. 1

Bengal Tenancy Act, 1885 — Section 148A
Read judgment
High Courts19 Jul 1921

Haridasi Dasi and Others Vs Bidhumukhi Dasi

Calcutta High Court · AIR 1922 Cal 38 : 68 Ind. Cas. 795

Probate and Administration Act, 1881 — Section 50
Read judgment
High Courts19 Jul 1921

Abdul Hossain and Others Vs Afsaruddin and Others

Calcutta High Court · AIR 1921 Cal 83 : 67 Ind. Cas. 639

Read judgment
High Courts18 Jul 1921

Mahabir Prashad Singh Vs Nogendra Nath Mandal

Calcutta High Court · AIR 1921 Cal 479 : 68 Ind. Cas. 271

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 115
Read judgment
High Courts18 Jul 1921

Nasiran Bibi and Another Vs Salim Akanda and Others and Jaffar Ali Sarkar and Others

Calcutta High Court · 64 Ind. Cas. 572

Criminal Procedure Code, 1898 (CrPC) — Section 144Specific Relief Act, 1877 — Section 9
Read judgment
High Courts18 Jul 1921

Ishan Chandra Diasi and Others Vs Ram Prosad Aich and Others

Calcutta High Court · AIR 1921 Cal 209 : 65 Ind. Cas. 656

Bengal Tenancy Act, 1885 — Section 105, 35
Read judgment
High Courts18 Jul 1921

Barada Kishore Acharjya Choudhury Vs Jagat Chandra Das

Calcutta High Court · (1921) 07 CAL CK 0030

Read judgment
High Courts15 Jul 1921

Ram Kanai Pal and Others Vs Purna Chandra alias Joneswar Poddar and Others

Calcutta High Court · 65 Ind. Cas. 650

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 7, Order 21 Rule 53, 60
Read judgment
High Courts15 Jul 1921

Harish Chandra Saha Vs Pran Nath Chakraverty and Others

Calcutta High Court · AIR 1921 Cal 405 : 69 Ind. Cas. 910

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 92Limitation Act, 1963 — Article 144
Read judgment
High Courts15 Jul 1921

Hemanta Kumar Sen Vs Emperor

Calcutta High Court · AIR 1923 Cal 135 : 62 Ind. Cas. 577

Calcutta Suburban Police Act, 1866 — Section 18, 51
Read judgment
High Courts15 Jul 1921

Satis Chandra Ghosh Vs Kalidasi Dasi

Calcutta High Court · AIR 1922 Cal 203 : 68 Ind. Cas. 577

Evidence Act, 1872 — Section 111
Read judgment
High Courts14 Jul 1921

Baisnab Charan Taran Vs Rai Sukhamoy Chaudhuri Bahadur

Calcutta High Court · AIR 1921 Cal 388 : 62 Ind. Cas. 825

Criminal Procedure Code, 1898 (CrPC) — Section 197, 203Penal Code, 1860 (IPC) — Section 77
Read judgment
High Courts13 Jul 1921

Fani Bhushan Bhuian Vs Surendra Nath Das by his Brother in Law and Guardian ad litem Nemai Charan Hazra and Others

Calcutta High Court · AIR 1921 Cal 476 : 64 Ind. Cas. 25

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22
Read judgment
High Courts13 Jul 1921

Purna Chandra Dutt Vs Indra Chandra Roy

Calcutta High Court · AIR 1922 Cal 397 : 69 Ind. Cas. 978

Read judgment
High Courts12 Jul 1921

Sasti Charan Chakerbutty Vs Akubjan Bibi and Others

Calcutta High Court · AIR 1922 Cal 243 : 64 Ind. Cas. 591

Bengal Tenancy Act, 1885 — Section 163
Read judgment
High Courts12 Jul 1921

Superintendent and Remembrancer of Legal Affairs Vs Shyam Sardar Bhumij and Others

Calcutta High Court · AIR 1922 Cal 106 : 71 Ind. Cas. 367

Read judgment
High Courts12 Jul 1921

Bhubaneswar Bhattacharjee Vs Dwarakeswar Bhattacharjee and Others

Calcutta High Court · AIR 1921 Cal 77 : 66 Ind. Cas. 876

Read judgment
High Courts12 Jul 1921

Ratanchand Dharamchand Vs Gobind Lall Dutt

Calcutta High Court · AIR 1922 Cal 328 : 66 Ind. Cas. 484

Read judgment
Previous1…678910…20Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions