High Courts11 Jul 1921
Gopal Porai Vs Swarna Bewa and Others and Gopal Hari Ghose Choudhuri and Others
Calcutta High Court · 64 Ind. Cas. 611
COURT ARCHIVE
Calcutta High Court judgments, 1921
396 judgments · page 9 of 20
High Courts11 Jul 1921
Satindra Nath Banerji Vs Siva Prasad Bhakat and Others
Calcutta High Court · 64 Ind. Cas. 713
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63Court Fees Act, 1870 — Article 17(II)
High Courts11 Jul 1921
Rung Lal Kalooram Vs Kedar Nath Kesriwal
Calcutta High Court · AIR 1921 Cal 613
Stamp Act, 1899 — Section 36
High Courts08 Jul 1921
Jogendra Nath Saha Chaudhury and Others Vs Mahraja Jagadindra Nath Roy Bahadur
Calcutta High Court · AIR 1921 Cal 577 : 67 Ind. Cas. 170
Bengal Tenancy Act, 1885 — Section 103Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 13Civil Procedure Code, 1908 (CPC) — Section 18, 21
High Courts07 Jul 1921
S.K. Acharji Chowdhury and others Vs Umed Ali Howaladar and others
Calcutta High Court · (1921) 07 CAL CK 0046
High Courts07 Jul 1921
Soroj Kumar Acharji Chowdhuri and Others Vs Umed Ali Howladar and Others
Calcutta High Court · (1921) 07 CAL CK 0031
High Courts06 Jul 1921
The India Provident Company Limited Vs Gobinda Chandra Das and Another and Ishan Chandra Chakravrty
Calcutta High Court · 65 Ind. Cas. 318
High Courts05 Jul 1921
Radha Kanta Das Nanak and Others Vs Prakash Chandra Dutt and Another
Calcutta High Court · 64 Ind. Cas. 599
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25, Order 41 Rule 26
High Courts05 Jul 1921
Kumar Manmatha Nath Mitter Vs Walter Locke and Co. and Another
Calcutta High Court · (1921) 07 CAL CK 0011
High Courts01 Jul 1921
Prafulla Nath Tagore Vs T.C. Tweedie, Receiver and Others
Calcutta High Court · AIR 1922 Cal 248 : 65 Ind. Cas. 234
Bengal Tenancy Act, 1885 — Section 104J, 192
High Courts30 Jun 1921
Nearam Kachari and Another Vs Ardaram Kachari and Another
Calcutta High Court · AIR 1921 Cal 558 : 64 Ind. Cas. 145
High Courts30 Jun 1921
Oriental Navigation Co., Ltd. Vs Bhanaram Agarwalla and others
Calcutta High Court · (1921) 06 CAL CK 0034
High Courts29 Jun 1921
Harjibandas Gordhandas Vs Bhagwandas Pursram
Calcutta High Court · AIR 1922 Cal 390 : 69 Ind. Cas. 236
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 3
High Courts29 Jun 1921
Ashotosh Dutt Vs Emperor
Calcutta High Court · AIR 1921 Cal 458 : 68 Ind. Cas. 413
Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 379
High Courts28 Jun 1921
Johar Mull Bhutra and Others Vs Bhupendra Nath Basu and Others
Calcutta High Court · 67 Ind. Cas. 108
High Courts28 Jun 1921
I.J. Cohen Vs S.E. Hottinger
Calcutta High Court · AIR 1922 Cal 380 : 69 Ind. Cas. 988
High Courts28 Jun 1921
Probhat Chandra Biswas Vs Gopal Chandra Mukherji and Others
Calcutta High Court · AIR 1922 Cal 398 : 69 Ind. Cas. 981
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts27 Jun 1921
Arjan Biswas and Others Vs Abdul Biswas and Others
Calcutta High Court · AIR 1921 Cal 774 : 64 Ind. Cas. 513
High Courts24 Jun 1921
Chairman, Jalpaiguri Municipality Vs Jalpaiguri Tea Co. Ltd. and others and Northern Bega T. Co. Ltd.
Calcutta High Court · (1921) 06 CAL CK 0041
High Courts24 Jun 1921
Bithaldas chandak Vs Lalbehari dutt and Sons
Calcutta High Court · AIR 1922 Cal 391 : 68 Ind. Cas. 361