High Courts28 Jul 1921
In Re: Babu Jnanendra Kumar Choudhury
Calcutta High Court · 65 Ind. Cas. 417
Bengal Tenancy Act, 1885 — Section 174
COURT ARCHIVE
Calcutta High Court judgments, 1921
396 judgments · page 7 of 20
High Courts27 Jul 1921
Ram Prosad Chimonlal Vs Anundji and Co.
Calcutta High Court · AIR 1922 Cal 408 : 69 Ind. Cas. 885
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9(2), Order 30 Rule 10
High Courts26 Jul 1921
Abdul Kader Sarkar Vs Shaikh Lal Mahomed and Others
Calcutta High Court · AIR 1921 Cal 775 : 84 Ind. Cas. 25
High Courts26 Jul 1921
Paban Khan Vs Badal Sardar
Calcutta High Court · AIR 1921 Cal 276 : 66 Ind. Cas. 906
Evidence Act, 1872 — Section 70Transfer of Property Act, 1882 — Section 59
High Courts25 Jul 1921
Kali Dassi Vs Kanai Lal De and Others
Calcutta High Court · AIR 1921 Cal 486 : 64 Ind. Cas. 709
Calcutta Rent Act, 1920 — Section 15
High Courts25 Jul 1921
Chowdhury Ajodhya Nath Pahary Vs Chowdhury Srinath Chandra Pahary
Calcutta High Court · AIR 1921 Cal 472 : 68 Ind. Cas. 207
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts23 Jul 1921
Sewdutrai Narsaria Vs Tata Sons Ltd.
Calcutta High Court · AIR 1921 Cal 576 : 77 Ind. Cas. 769
Arbitration Act, 1940 — Section 10
High Courts22 Jul 1921
Bomkesh Seth and Another Vs Bhutnath Pal and Others
Calcutta High Court · 64 Ind. Cas. 689
Bengal Tenancy Act, 1885 — Section 153
High Courts22 Jul 1921
The Secretary of State for India in Council Vs Moulvi Wazed Ali Khan Pani and Others
Calcutta High Court · AIR 1921 Cal 687 : 65 Ind. Cas. 866
Limitation Act, 1908 — Article 140, 142, 144
High Courts22 Jul 1921
Monmotha Paul Chaudhury and Others Vs Mohendra Nath Bose and Others
Calcutta High Court · AIR 1922 Cal 284 : 65 Ind. Cas. 469
Bengal Tenancy Act, 1885 — Section 154
High Courts22 Jul 1921
Mohendra Nath Nanda and Others Vs Baidya Nath Tripathi and Others
Calcutta High Court · AIR 1922 Cal 95 : 70 Ind. Cas. 127
Bengal Tenancy Act, 1885 — Section 170(3)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts22 Jul 1921
Taramoni Chaudhurani Vs Gopal Das Chaudhuri
Calcutta High Court · 65 Ind. Cas. 182
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts22 Jul 1921
Panchu Gopal Chattopadhya and Another Vs Srimati Matangini Debi
Calcutta High Court · AIR 1921 Cal 560 : 64 Ind. Cas. 581
High Courts22 Jul 1921
Saday Chandra Jana Vs Poresh Nath Ghose
Calcutta High Court · 64 Ind. Cas. 571
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15Limitation Act, 1963 — Article 179(4)
High Courts22 Jul 1921
Sanjib Chandra Sanyal Vs Santosh Kumar Lahiri and Others
Calcutta High Court · AIR 1922 Cal 436 : 69 Ind. Cas. 877
Registration Act, 1908 — Section 17, 3, 49
High Courts22 Jul 1921
Sanaton Sant and Another Vs Dinabandhu Giri and Another
Calcutta High Court · 64 Ind. Cas. 622
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 6, Order 34 Rule 4
High Courts21 Jul 1921
Satish Chandra Das and Others Vs Umesh Narain Chowdhury and Others
Calcutta High Court · 64 Ind. Cas. 696
Bengal Tenancy Act, 1885 — Section 61
High Courts21 Jul 1921
Superintendent and Remembrancer of Legal Affairs, Bengal Vs J. S. Mull
Calcutta High Court · AIR 1921 Cal 469 : 66 Ind. Cas. 428
Bengal Municipal Act, 1884 — Section 45Licensed Warehouse and Fire-Brigade Act, 1893 — Section 15, 7
High Courts21 Jul 1921
Sarada Kripa Lala Vs Horendra Kumar Das and Another
Calcutta High Court · AIR 1922 Cal 271 : 68 Ind. Cas. 289
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, 64
High Courts20 Jul 1921
Kamal Kamini Debi Vs Mahammad Emaduddin Sarkar and Others
Calcutta High Court · 64 Ind. Cas. 606
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6Court Fees Act, 1870 — Section 16, 23