High Courts18 Jan 1921Allowed
Askaran Baid Vs Gobhardhan Kobra and another
Calcutta High Court · (1921) 01 CAL CK 0014
COURT ARCHIVE
Calcutta High Court judgments, 1921
396 judgments · page 20 of 20
High Courts18 Jan 1921
In Re: Ganendra Mallick and Others
Calcutta High Court · AIR 1921 Cal 536 : 67 Ind. Cas. 18
Land Acquisition Act, 1894 — Section 32
High Courts17 Jan 1921
Calcutta Turf Club Vs Secretary of State for India
Calcutta High Court · AIR 1921 Cal 44 : 66 Ind. Cas. 473
Excess Profits Duty Act, 1919 — Section 15, 2, 3
High Courts13 Jan 1921
Sewratan Vs Kristo Mohan Shaw and Others
Calcutta High Court · AIR 1922 Cal 320 : 66 Ind. Cas. 481
High Courts13 Jan 1921Dismissed
Kulada Prasad Chaudhury and Others Vs Ramanand Patnaik
Calcutta High Court · (1921) 01 CAL CK 0005
High Courts13 Jan 1921
Baijuntha Nath Chowdhury and on his Death his Heirs and Legal Representatives, Kulada Prosad Chowdhury and Others Vs Ramanand Patnaik
Calcutta High Court · 61 Ind. Cas. 923
Contract Act, 1872 — Section 74
High Courts12 Jan 1921
Ratanchand Dharamchand Vs Gobind Lall Dutt
Calcutta High Court · (1921) 01 CAL CK 0017
High Courts12 Jan 1921
Dekhari Tea Co. Ltd. Vs Assam-Bengal Railway Co., Ltd. and Another
Calcutta High Court · AIR 1921 Cal 239 : 66 Ind. Cas. 469
High Courts11 Jan 1921
Suraj Mull Agarwalla Vs Emperor on the Complaint of the Assam Railway and Trading Co. Ltd.
Calcutta High Court · 61 Ind. Cas. 517
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts07 Jan 1921Dismissed
In Re: A.F. Seldana: Exparte: Suklal Karnani
Calcutta High Court · (1921) 01 CAL CK 0018
High Courts06 Jan 1921
Jnanendra Nath Singha Roy and Others Vs Srimati Bhuboneswari Debi Srimati Bhuboneswari Debi Vs Gyannendra Nath Singha Roy and Others
Calcutta High Court · AIR 1921 Cal 350 : 63 Ind. Cas. 1004
Bengal Tenancy Act, 1885 — Section 171
High Courts05 Jan 1921
Mohendra Bhumij and Others Vs Emperor
Calcutta High Court · AIR 1921 Cal 347 : 66 Ind. Cas. 69
Criminal Procedure Code, 1898 (CrPC) — Section 10(2), 118, 406
High Courts05 Jan 1921
Biseswar Roy Chowdhury and on his death, his Legal Representative Rajeswar Roy Chowdhury, as Executor to his Estate Vs Brojo Kanta Roy Chowdhury
Calcutta High Court · AIR 1921 Cal 424 : 62 Ind. Cas. 49
High Courts05 Jan 1921
Sukumar Chatterjee Vs Mufizuddin Ahmed
Calcutta High Court · AIR 1921 Cal 561 : 61 Ind. Cas. 839
Criminal Procedure Code, 1898 (CrPC) — Section 190(1)(a), 196(A)(2), 4(h)Penal Code, 1860 (IPC) — Section 120B, 404
High Courts03 Jan 1921
Purna Chandra Das and Another Vs Joy Lal Payada
Calcutta High Court · 64 Ind. Cas. 756
Bengal Tenancy Act, 1885 — Section 49(b)