High Courts30 Dec 2013
West Bengal University of Health Services and Another Vs Indian Centre for Advancement of Research and Education, Haldia and Others etc. etc.
Calcutta High Court · (2013) 4 CALLT 351 : (2013) 5 CHN 408
COURT ARCHIVE
Calcutta High Court judgments, 2013
1,080 judgments · page 1 of 54
High Courts24 Dec 2013Allowed
Kohinoor Khatun Vs The State of West Bengal and Others
Calcutta High Court · (2014) 1 CALLT 466
High Courts24 Dec 2013Allowed
Asim Kumar Hajrah Vs The State of West Bengal and Others
Calcutta High Court · (2014) 1 CALLT 413
High Courts24 Dec 2013Dismissed
Rabindranath Das Vs Manmohan Saraf
Calcutta High Court · (2014) 2 CHN 64
High Courts24 Dec 2013Allowed
Sudip Mazumdar Vs State of W. Bengal
Calcutta High Court · (2014) 3 CALLT 379
High Courts24 Dec 2013
Kangujam Ravi Kumar Singh Vs Union of India
Calcutta High Court · (2014) CriLJ 3103
High Courts24 Dec 2013
Kanak Projects Limited Vs Oil and Natural Gas Corporation Ltd.
Calcutta High Court · (2014) 2 CHN 405
High Courts24 Dec 2013Allowed
Swapan Kumar Khan, Parvez Khan, Rajat Pal, Anwar Ahmed alias Bihari Vs The State of West Bengal
Calcutta High Court · (2014) 1 CALLT 299
High Courts24 Dec 2013
Mihirlal Ghosh Dastidar and Another Vs Ila Roy and Others
Calcutta High Court · (2014) 1 CALLT 542
High Courts24 Dec 2013
Sumermal Jain and Another Vs Deputy Commissioner of Income Tax and Others
Calcutta High Court · (2014) 1 CALLT 523 : (2014) 360 ITR 553
High Courts24 Dec 2013Allowed
Narayan Chandra Bera Vs Bikash Chandra Mandal
Calcutta High Court · (2014) 2 CALLT 308
High Courts24 Dec 2013
Md. Manirul Islam Vs The State of West Bengal
Calcutta High Court · (2014) 1 CALLT 377
High Courts24 Dec 2013Dismissed
Sri Kashi Nath Niyogi Vs The State of West Bengal and Others
Calcutta High Court · (2014) 2 CALLT 199 : (2014) 1 CALLT 355
High Courts23 Dec 2013
Kolkata Municipal Corporation and Others Vs Sri Keshov Prasad Shaw
Calcutta High Court · (2014) 1 CALLT 514 : (2014) 2 CHN 294
High Courts23 Dec 2013
Naitik Vinimay Pvt. Ltd. Vs Union of India
Calcutta High Court · (2014) 303 ELT 518
High Courts23 Dec 2013Disposed Off
Jharu Charan Samanta Vs Union of India
Calcutta High Court · (2014) 2 CHN 430
High Courts23 Dec 2013
Bhandardaha Beel Matsyajibi Samabay Samity Ltd. and Others Vs State of West Bengal and Others
Calcutta High Court · (2014) 1 CALLT 258 : (2014) 1 CHN 544
High Courts20 Dec 2013Dismissed
Pushpak Modi Vs State of West Bengal
Calcutta High Court · (2014) 1 Crimes 215
High Courts20 Dec 2013
National Insurance Company Limited Vs Smt. Mohini Kamila and Others
Calcutta High Court · (2014) 3 ACC 321 : (2014) 1 CALLT 364
High Courts20 Dec 2013Dismissed
Purnima Mukherjee and Others Vs Sri Gopal Podder and Others
Calcutta High Court · (2013) 12 CAL CK 0036