High Courts19 Dec 2013Dismissed
Anukul Chandra Das Vs Dr. Arup Kumar Das
Calcutta High Court · (2013) 12 CAL CK 0009
COURT ARCHIVE
Calcutta High Court judgments, 2013
1,080 judgments · page 2 of 54
High Courts18 Dec 2013Disposed Off
Ramesh Chandra Dhara Vs State of West Bengal
Calcutta High Court · (2014) 1 CHN 716 : (2014) 2 WBLR 510
High Courts18 Dec 2013Dismissed
Smt. Kalpana Maity Vs Tarak Nath Mondal and Others
Calcutta High Court · (2014) 1 CALLT 461
High Courts17 Dec 2013
Distant Horizon Orchard Private Limited Vs Commissioner (Appeals)
Calcutta High Court · (2014) 74 VST 103
High Courts17 Dec 2013Dismissed
Smt. Susmita Basu and Another Vs Kolkata Municipal Corporation and Ors
Calcutta High Court · (2014) 1 CALLT 289
High Courts17 Dec 2013Dismissed
Prasun Datta Vs The State of West Bengal
Calcutta High Court · (2013) 12 CAL CK 0066
High Courts17 Dec 2013Disposed Off
Tata Steel Limited Vs Ball Roll Corporation
Calcutta High Court · (2014) 2 CHN 556
High Courts17 Dec 2013Disposed Off
NCC Limited Vs Union of India
Calcutta High Court · (2014) 2 CHN 517
High Courts17 Dec 2013Partly Allowed
Prasanta Pramanik Vs The State of West Bengal
Calcutta High Court · (2014) CriLJ 1300 : (2014) 1 Crimes 245
High Courts17 Dec 2013Dismissed
The Kolkata Municipal Corporation Vs Sri Sambhoo Nath Dutta and Another
Calcutta High Court · (2014) 2 CHN 521
High Courts17 Dec 2013Dismissed
Md. Kallu and Another Vs State of West Bengal
Calcutta High Court · (2013) 12 CAL CK 0020
High Courts17 Dec 2013Dismissed
Murlidhar Ratanlal Exports Limited and Another Vs The State of West Bengal and Others
Calcutta High Court · (2014) 1 CALLT 314
High Courts16 Dec 2013
West Bengal Foreign Liquor "off" and "on" Shop Owners'' Association Vs State of West Bengal
Calcutta High Court · (2014) 2 CHN 229
High Courts16 Dec 2013Dismissed
Shri Baidyanath Chatterjee Vs Smt. Anima Chatterjee and Others
Calcutta High Court · (2013) 12 CAL CK 0050
High Courts13 Dec 2013Disposed Off
Companion Traders Pvt. Ltd. and Others Vs Kolkata Municipal Corporation and Others
Calcutta High Court · (2014) 2 CHN 549
High Courts13 Dec 2013Disposed Off
Hiralal Shaw Vs Bharati Manna
Calcutta High Court · (2014) 3 CALLT 253
High Courts12 Dec 2013Allowed
Siddhartha Sankar Mitra Vs Bablu Mitra and Others
Calcutta High Court · (2013) 12 CAL CK 0049
High Courts12 Dec 2013Dismissed
M/s. Dr. P.B''s Health and Glow Clinic Ltd. and Others Vs Oriental Bank of Commerce and Another
Calcutta High Court · AIR 2014 Cal 42 : (2014) 2 BC 673 : (2014) 2 CHN 717
High Courts12 Dec 2013Dismissed
Biswanath Paul Choudhury and Another Vs Abdul Quaiyum Azad and Others
Calcutta High Court · (2014) 1 CALLT 233 : (2014) 2 CHN 437 : (2014) 2 WBLR 523