High Courts12 Dec 2013Partly Allowed
H.D.F.C. Bank Ltd. Vs Chitra Gupta and Others
Calcutta High Court · (2014) 2 CHN 543
COURT ARCHIVE
Calcutta High Court judgments, 2013
1,080 judgments · page 3 of 54
High Courts12 Dec 2013Dismissed
The Kolkata Municipal Corporation Vs Smt. Tanika Roy and Another
Calcutta High Court · (2013) 12 CAL CK 0022
High Courts11 Dec 2013
Employees'' Provident Fund Organisation and Another Vs The Employees'' Provident Fund Appellate Tribunal and Others
Calcutta High Court · (2014) LLR 255
High Courts11 Dec 2013Dismissed
Smt. Pratima Kundu Vs Ashoke Kumar Tibriwal and Ors
Calcutta High Court · (2014) 1 CALLT 399
High Courts11 Dec 2013Allowed
Swapan Roy Vs C.B.I.
Calcutta High Court · (2014) 1 CALLT 434 : (2014) CriLJ 1907 : (2014) 2 RCR(Criminal) 793
High Courts11 Dec 2013Dismissed
Paresh Nath Gupta Vs The State of West Bengal
Calcutta High Court · (2013) 12 CAL CK 0035
High Courts10 Dec 2013Allowed
Binapani Das Vs Sushil Kumar Biswas
Calcutta High Court · (2014) 2 CHN 27
High Courts10 Dec 2013Allowed
Nirmal Kumar Basuli Vs Union of India
Calcutta High Court · (2014) 1 CHN 374
High Courts09 Dec 2013Allowed
Noble Trexim Pvt. Ltd. Vs Smt. Basabi Dutta Chowdhury and Others
Calcutta High Court · (2014) 2 CHN 654
Stamp Act, 1989 — Article 5(f)
High Courts06 Dec 2013Allowed
State of West Bengal Vs Somashree Khatun
Calcutta High Court · (2014) 2 CHN 82
High Courts06 Dec 2013Dismissed
Sri Dhananjoy Singha Vs Smt. Kalyani Samanta and Another
Calcutta High Court · (2014) 1 CALLT 394
High Courts05 Dec 2013Dismissed
National Insurance Company Vs Sanjay Chowdhury
Calcutta High Court · AIR 2014 Cal 38 : (2014) 2 CHN 53
High Courts05 Dec 2013
Ambalal Sarabhai Enterprises Ltd. Vs Rajeev Daga and Another
Calcutta High Court · (2014) 2 CHN 536 : (2014) 118 CLA 392 : (2014) 182 CompCas 1 : (2014) 124 SCL 30
High Courts05 Dec 2013
Premier Mica Mining and Manufacturing Company Vs The Competent Authority Barrackpore
Calcutta High Court · (2014) 1 CHN 553
High Courts05 Dec 2013Dismissed
Prasanta Paul Vs Shriram Transport Finance Co. Ltd. and Another
Calcutta High Court · (2014) 1 CHN 729
High Courts05 Dec 2013Disposed Off
Shyamchand Mondal Vs Anup Kumar Haldar and Another
Calcutta High Court · (2013) 12 CAL CK 0040
High Courts05 Dec 2013
G.S. Fertilizers P. Ltd. Vs Durgapur Steels Ltd.
Calcutta High Court · (2014) 185 CompCas 74
High Courts05 Dec 2013Allowed
Baid Marble Tiles Private Limited and Another Vs State of West Bengal and Others
Calcutta High Court · AIR 2014 Cal 36 : (2014) 1 CALLT 155 : (2014) 1 CHN 660
High Courts04 Dec 2013Partly Allowed
Nantu Roy @ Kalyan Roy Vs The State of West Bengal
Calcutta High Court · (2014) 1 CALLT 1
High Courts04 Dec 2013Allowed
Sri Amarendra Nath Ghosh Vs The State of West Bengal and Another
Calcutta High Court · (2014) ALLMR(Cri) 211 : (2014) 1 CALLT 169 : (2014) 2 CHN 452 : (2014) 2 RCR(Criminal) 771