High Courts04 Dec 2013Dismissed
Prasanta Pal Vs State of West Bengal
Calcutta High Court · (2014) 2 CHN 60
COURT ARCHIVE
Calcutta High Court judgments, 2013
1,080 judgments · page 4 of 54
High Courts04 Dec 2013Disposed Off
Sri Bidyasagar Tiwary Vs Employees'' State Insurance Corporation
Calcutta High Court · (2014) 1 CALLT 480 : (2014) 140 FLR 637 : (2014) LabIC 329
High Courts04 Dec 2013Disposed Off
Jayanta Chatterjee and Another Vs Union of India and Others
Calcutta High Court · (2014) 4 EFLT 199
High Courts04 Dec 2013Allowed
Seema Sarin and Another Vs Sudesh Chander Talwar
Calcutta High Court · AIR 2014 Cal 44 : (2014) 2 CHN 479
High Courts04 Dec 2013
Nima Wangdi Sherpa Vs Smt. Sangay Lhamu Sherpa
Calcutta High Court · (2014) 1 CALLT 222 : (2014) 1 DMC 814
High Courts04 Dec 2013
Annapurna Engineering Works Vs C.E.S.T.A.T.
Calcutta High Court · (2014) 303 ELT 522
High Courts04 Dec 2013Dismissed
Govind Prasad Kothary Vs State of West Bengal
Calcutta High Court · (2014) 2 CHN 237
High Courts03 Dec 2013Allowed
Thoudam Tombi Singh Vs United Bank of India and Others
Calcutta High Court · (2014) 2 CHN 650 : (2014) 1 LLJ 425
Penal Code, 1860 (IPC) — Section 420Prevention of Corruption Act, 1947 — Section 5(2)
High Courts03 Dec 2013Allowed
Santi Tarafdar Vs State of West Bengal
Calcutta High Court · (2014) 1 CALLT 160 : (2014) 1 Crimes 258
Penal Code, 1860 (IPC) — Section 489C
High Courts03 Dec 2013
Basa alias Basu Dev Vs State of West Bengal
Calcutta High Court · (2014) CriLJ 663
High Courts03 Dec 2013Disposed Off
E.S.I. Corporation Vs Machine Tools (India) Ltd.
Calcutta High Court · (2014) 140 FLR 640 : (2014) LabIC 437 : (2014) 1 LLJ 464 : (2014) 2 LLN 626
High Courts03 Dec 2013Allowed
Sambhunath Das and 3 Ors. Vs The State of West Bengal
Calcutta High Court · (2014) CriLJ 523 : (2014) 1 Crimes 154
High Courts02 Dec 2013
Elgie Engineering Works Vs Commissioner of Central Excise
Calcutta High Court · (2014) 73 VST 392
High Courts02 Dec 2013
The New India Assurance Co. Ltd. Vs Smt. Niyati Kumar and Others
Calcutta High Court · (2014) 3 ACC 120 : (2014) ACJ 2100 : (2014) 1 CALLT 563
High Courts02 Dec 2013Allowed
C. Rajendra Pillai Vs The State of West Bengal
Calcutta High Court · (2014) 2 WBLR 536
High Courts02 Dec 2013
UCO Bank Vs Commissioner of Income Tax, West Bengal-III
Calcutta High Court · (2014) 360 ITR 567 : (2014) 225 TAXMAN 136
High Courts02 Dec 2013
Commissioner of Income Tax Vs M/s. Nishan Indo Commerce Ltd.
Calcutta High Court · (2014) 1 CALLT 571
High Courts02 Dec 2013Disposed Off
Vivek Bhardwaj Vs Indian Railway Catering and Tourism Corporation
Calcutta High Court · (2014) 2 CALLT 88
High Courts02 Dec 2013
Commissioner of Income Tax Vs J.J. Leasing and Hiring Ltd.
Calcutta High Court · (2014) 266 CTR 588