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Calcutta High Court judgments, 2013

1,080 judgments · page 6 of 54

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High Courts27 Nov 2013Dismissed

Dasa and Another Vs Ajay Kumar Singh

Calcutta High Court · (2014) 2 CHN 475

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High Courts27 Nov 2013

Sanjib Das Vs State of W.B. and Others

Calcutta High Court · AIR 2014 Cal 5 : (2014) 1 CHN 427

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High Courts26 Nov 2013Disposed Off

Sunandya Bala @ Kauslya Sarkar Vs Hari Singh

Calcutta High Court · (2014) 1 CHN 440

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High Courts26 Nov 2013Dismissed

Ghazanfar Ali Khan and Others Vs Amjadia Food Products (P) Ltd. and Others

Calcutta High Court · (2013) 11 CAL CK 0063

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High Courts26 Nov 2013Disposed Off

Smti Akhtarun-Nisa Vs The Lieutenant Governor and Others

Calcutta High Court · (2013) 11 CAL CK 0051

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High Courts26 Nov 2013Allowed

ITC Limited Vs Godfrey Phillips India Ltd.

Calcutta High Court · AIR 2014 Cal 19 : (2014) 1 CHN 643

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High Courts26 Nov 2013Allowed

Shri Vijay Kullu Vs The Union of India and Others

Calcutta High Court · (2013) 11 CAL CK 0049

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High Courts26 Nov 2013Allowed

Hindusthan Architects Pvt. Ltd. Vs Kolkata Metropolitan Development Authority

Calcutta High Court · (2013) 11 CAL CK 0044

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High Courts26 Nov 2013Disposed Off

Md. Abdul @ Bapi Vs State of West Bengal

Calcutta High Court · (2013) 11 CAL CK 0041

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High Courts26 Nov 2013

Shri M. Pandi Vs State

Calcutta High Court · (2013) 11 CAL CK 0040

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High Courts26 Nov 2013

State of West Bengal Vs Saidur Rahman

Calcutta High Court · (2014) 2 CHN 603

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High Courts26 Nov 2013Dismissed

Ajoy Sankar Roy Vs Sonar Bangla Developers Pvt. Ltd. and Others

Calcutta High Court · (2014) 2 ARBLR 293 : (2014) 2 CALLT 59 : (2014) 1 CALLT 202 : (2014) 1 CHN 627

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High Courts26 Nov 2013

Smt. Anjana Roy Chowdhury and Another Vs Arup Mondal and Another

Calcutta High Court · (2014) ACJ 2041 : (2014) 1 CALLT 430

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High Courts26 Nov 2013Allowed

Mangalam Educational Society Vs M/s. Shib Shakti Enterprise and Another

Calcutta High Court · (2014) 1 CALLT 187 : (2014) 1 CHN 594

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High Courts26 Nov 2013

Mr. Mohd. Tabraiz Vs Mrs. Anjili Nag

Calcutta High Court · (2013) 11 CAL CK 0005

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High Courts25 Nov 2013Allowed

Nopany Education Trust and Another Vs State and Another

Calcutta High Court · (2014) ALLMR(Cri) 268 : (2014) 1 CALLT 140

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High Courts25 Nov 2013Allowed

Smt. Madhabi Das Vs Sri Bishnupada Naskar

Calcutta High Court · (2013) 11 CAL CK 0062

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High Courts25 Nov 2013Allowed

G and S Construction Vs State of West Bengal

Calcutta High Court · (2014) 1 CHN 663

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High Courts25 Nov 2013Dismissed

Smt. Anjali Chakraborty Vs Learning Tree and Others

Calcutta High Court · (2013) 11 CAL CK 0043

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High Courts25 Nov 2013Allowed

Gour Chandra Dutta and Others Vs State of West Bengal

Calcutta High Court · (2013) 11 CAL CK 0010

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