High Courts22 Nov 2013Disposed Off
Maa Vaishno Devloper Vs State of West Bengal
Calcutta High Court · (2014) 2 CHN 74
COURT ARCHIVE
Calcutta High Court judgments, 2013
1,080 judgments · page 7 of 54
High Courts22 Nov 2013Disposed Off
Soumitra Dey Vs Anima Dey and Others
Calcutta High Court · (2014) 1 CHN 432
High Courts22 Nov 2013Dismissed
Mechano Paper Machines Limited and Another Vs Allahabad Bank and Others
Calcutta High Court · (2014) 1 CALLT 85 : (2014) 1 CHN 538
High Courts22 Nov 2013
Babulal Oraon @ Uraon and Others Vs The State of West Bengal
Calcutta High Court · (2014) 2 CHN 303
High Courts22 Nov 2013Allowed
Kartick Chandra Pal Vs Mantu Chandra Ghosh
Calcutta High Court · (2013) 11 CAL CK 0020
High Courts22 Nov 2013
Mohan Chawla Vs State of West Bengal
Calcutta High Court · (2014) 2 CHN 455 : (2014) 3 RCR(Criminal) 54
High Courts21 Nov 2013Dismissed
Sri Dilip Kumar Singh Vs Dr. Arun Kumar Sinha and Another
Calcutta High Court · (2013) 11 CAL CK 0061
High Courts21 Nov 2013Allowed
Keyur J. Shah Vs State of West Bengal
Calcutta High Court · (2014) 1 CHN 731 : (2014) 2 RCR(Criminal) 806
High Courts20 Nov 2013Dismissed
Chhabi Sadhu and Another Vs Smt. Rina Saha and Another
Calcutta High Court · (2013) 11 CAL CK 0031
High Courts20 Nov 2013Dismissed
Mohanlal Agarwala Vs Beharilal Agarwala
Calcutta High Court · (2013) 11 CAL CK 0017
High Courts19 Nov 2013
Md. Mahasin and Another Vs Spl. L.A. Officer Birbhum and Others
Calcutta High Court · (2013) 11 CAL CK 0039
High Courts19 Nov 2013Disposed Off
Kolkata Improvement Trust Vs Sardarmull Kankaria
Calcutta High Court · (2013) 11 CAL CK 0003
High Courts18 Nov 2013Allowed
Ranjit Harijan Vs Union of India and Others
Calcutta High Court · (2014) LabIC 235
Railway Protection Force Act, 1957 — Section 9Railway Protection Force Rules, 1959 — Rule 41B
High Courts18 Nov 2013Dismissed
Souvik Mukherjee Vs The State of West Bengal and Others
Calcutta High Court · (2014) 1 CALLT 146 : (2013) 5 LLN 507
High Courts18 Nov 2013Allowed
Kartick Chandra Ghosh Vs Union of India and Others
Calcutta High Court · (2014) 2 CALLT 209
High Courts18 Nov 2013Dismissed
Sri Khagendra Nath Chakraborty Vs Sri Rabindra Nath Ghosh (since deceased, his heirs and successors) (Sri Tripti Ghosh @ Khokan, Sri Sandip Kumar Ghosh and Smt. Renuka Bela Ghosh)
Calcutta High Court · (2013) 11 CAL CK 0015
High Courts13 Nov 2013Disposed Off
Abdul Awal and Others Vs President/Chairman, Ad-hoc Committee District Primary School Council, Murshidabad and Others
Calcutta High Court · (2013) 11 CAL CK 0055
High Courts13 Nov 2013Dismissed
Mridul Kumar Singha Vs Sri Netai Charan Nandi and Others
Calcutta High Court · (2014) 1 WBLR 729
High Courts12 Nov 2013
Steel Authority of India Ltd. Vs Commissioner of Central Excise
Calcutta High Court · (2014) 307 ELT 435 : (2014) 44 GST 827