High Courts09 Oct 2013Dismissed
Bodrul Alam Mallick Vs The State of West Bengal and Others
Calcutta High Court · AIR 2014 Cal 29 : (2014) 1 CHN 272
COURT ARCHIVE
Calcutta High Court judgments, 2013
1,080 judgments · page 9 of 54
High Courts09 Oct 2013Disposed Off
Suvra Kumar Dey Vs The State of West Bengal and Others
Calcutta High Court · (2013) 10 CAL CK 0020
High Courts09 Oct 2013Dismissed
Durgapada Chakraborty Vs Banka Behari Chakraborty (since deceased) his legal heirs Durgapada Chakraborty and Others
Calcutta High Court · (2014) 1 CHN 322
High Courts09 Oct 2013Allowed
Kumari Shanti Mudi Vs Coal India Limited and Others
Calcutta High Court · (2013) 10 CAL CK 0013
High Courts09 Oct 2013Allowed
Basant Pran and Co. Vs R.C. Walia and Another
Calcutta High Court · (2013) 4 CALLT 524 : (2014) 1 CHN 675 : (2014) 1 WBLR 692
High Courts09 Oct 2013
Jayasri Ghosh Vs The State of West Bengal and Others
Calcutta High Court · (2013) 4 CALLT 542
High Courts09 Oct 2013Dismissed
Subhas Chandra Mondal Vs State of West Bengal
Calcutta High Court · (2014) 1 CHN 724
High Courts09 Oct 2013Allowed
Shantimoy Chatterjee Vs State of West Bengal and Others
Calcutta High Court · (2013) 4 CALLT 649
High Courts09 Oct 2013
Kabari Pvt. Ltd. Vs Shrimati Ila Basu and Others
Calcutta High Court · (2013) 10 CAL CK 0002
High Courts08 Oct 2013Disposed Off
Shyamal Kumar Sarkar and Others Vs Eastern Coalfields Limited
Calcutta High Court · (2013) 10 CAL CK 0059
High Courts08 Oct 2013Disposed Off
Ranbaxy Laboratories Limited Vs State of West Bengal and Others
Calcutta High Court · (2013) 4 CALLT 669 : (2013) 5 CHN 622 : (2014) 140 FLR 345 : (2014) LabIC 362 : (2014) 1 LLJ 91 : (2013) 5 LLN 200 : (2014) LLR 256
High Courts08 Oct 2013Dismissed
Chunilal Mukherjee Vs Gluconate Health Limited and Others
Calcutta High Court · (2014) 1 CALLT 31 : (2014) 140 FLR 355 : (2014) 1 LLJ 12 : (2013) 5 LLN 195 : (2014) LLR 96
High Courts08 Oct 2013Dismissed
Pramod Kumar Kishorpuria Vs Superintendent of Police, CBI and Another
Calcutta High Court · (2014) 1 CHN 298 : (2014) CriLJ 960
High Courts08 Oct 2013Allowed
Swastika Bachhar Vs The State of West Bengal and Others
Calcutta High Court · (2014) 2 CALLT 30 : (2014) 2 CHN 183 : (2014) LabIC 470
High Courts08 Oct 2013Dismissed
Pradip Kumar Mitra Vs United Bank of India and Others
Calcutta High Court · (2014) 140 FLR 1103 : (2014) 2 LLJ 36 : (2014) LLR 194
High Courts08 Oct 2013Dismissed
Mittan Mondal Vs State of West Bengal
Calcutta High Court · (2014) 2 CHN 122
High Courts08 Oct 2013Disposed Off
Asish Bindu Maiti Vs The State of West Bengal and Others
Calcutta High Court · (2013) 10 CAL CK 0044
High Courts08 Oct 2013Allowed
The Members of Managing Committee Vs Sri Pasupati Das and Others
Calcutta High Court · (2014) 1 CALLT 216
High Courts08 Oct 2013Dismissed
Tapan Roy and Others Vs The State of West Bengal and Others
Calcutta High Court · (2013) 10 CAL CK 0042