High Courts05 Feb 2013Allowed
Maya Ghosh Vs State of West Bengal
Calcutta High Court · (2013) 2 CHN 561
COURT ARCHIVE
Calcutta High Court judgments, 2013
1,080 judgments · page 50 of 54
High Courts04 Feb 2013Dismissed
Jayanti Roy Chakraborty Vs The State of West Bengal and Others
Calcutta High Court · (2013) 02 CAL CK 0071
High Courts04 Feb 2013Dismissed
Chhaya Garain Vs The State of West Bengal and Others
Calcutta High Court · (2013) LabIC 1198
High Courts04 Feb 2013Dismissed
Mr. Arka Ujjwal Maiti and Others Vs The State of West Bengal and Others
Calcutta High Court · (2013) 02 CAL CK 0057
Constitution of India, 1950 — Article 14, 226Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts04 Feb 2013
O.T.A. Falloons Forwarders (P) Limited Vs Customs, Excise and Service Tax Appellate Tribunal
Calcutta High Court · (2013) 3 CHN 153
High Courts04 Feb 2013Dismissed
Arunangshu Chakraborty Vs State of West Bengal
Calcutta High Court · (2013) 2 CHN 538 : (2013) 3 WBLR 142
West Bengal Town And Country (planning And Development) Act, 1979 — Section 12(3), 31, 32, 33
High Courts01 Feb 2013Allowed
Tushar Subhra Mandal Vs State of W.B.
Calcutta High Court · (2013) 4 CHN 386
High Courts01 Feb 2013Allowed
Latika Sahu Vs The State of West Bengal and Others
Calcutta High Court · (2013) 1 CALLT 278 : (2013) 1 CHN 623 : (2013) 137 FLR 659 : (2013) 137 FLR 539 : (2013) 2 WBLR 271
High Courts01 Feb 2013
Commissioner of Customs (Airport) Vs CESTAT
Calcutta High Court · (2013) 199 ECR 185 : (2013) 293 ELT 513 : (2013) 23 GSTR 189
High Courts01 Feb 2013Disposed Off
Jaharlal Maity Vs Samar Nath Giri
Calcutta High Court · (2013) 2 CHN 409 : (2013) 2 WBLR 173
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15, Order 6 Rule 16, Order 6 Rule 17, Order 6 Rule 18, Order 6 Rule 5
High Courts01 Feb 2013Allowed
Dinesh Kumar Agarwal Vs State of West Bengal
Calcutta High Court · (2013) 1 CHN 671
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4), 14, 17
High Courts31 Jan 2013Allowed
Narayan Chandra Das Vs State of West Bengal
Calcutta High Court · (2013) 2 CHN 440
High Courts31 Jan 2013
Tapan Kumar Banerjee Vs Aparna Debi Netai Chatterjee Vs Tapan Kumar Banerjee
Calcutta High Court · (2013) 2 CALLT 103 : (2013) 2 CHN 427
Hindu Succession Act, 1956 — Section 14, 14(1), 14(2)Transfer of Property Act, 1882 — Section 44
High Courts31 Jan 2013Allowed
Suprakas Sahu Vs The State of West Bengal and Others
Calcutta High Court · (2013) 5 CHN 275 : (2013) 2 WBLR 305
Constitution of India, 1950 — Article 226
High Courts31 Jan 2013
Dunlop India Limited Vs E.V. Mathai and Sons
Calcutta High Court · (2013) 2 CALLT 150
Companies Act, 1956 — Section 397, 398, 441(2), 447, 450Constitution of India, 1950 — Article 226Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22, 22A, 3(1)(ga)
High Courts30 Jan 2013Disposed Off
Ashim Kumar Adgiri Vs State of West Bengal
Calcutta High Court · (2013) 2 CHN 568
High Courts30 Jan 2013
Braja Gopal Maity Vs Narendra Nath Bera
Calcutta High Court · (2013) 2 CHN 477
Constitution of India, 1950 — Article 141West Bengal Land Reforms Act, 1955 — Section 54, 9
High Courts30 Jan 2013
Fatema Bibi and Another Vs Oriental Insurance Co. Ltd. and Another
Calcutta High Court · (2013) 3 ACC 236 : (2013) ACJ 2269
High Courts30 Jan 2013Allowed
Indian Oil Corporation Limited Vs Union of India
Calcutta High Court · (2013) 2 CHN 662 : (2013) 3 WBLR 158
Essential Commodities Act, 1955 — Section 2(q), 3, 7