COURT ARCHIVE

Calcutta High Court judgments, 2013

1,080 judgments · page 48 of 54

High Courts13 Feb 2013Allowed

Kotak Mahindra Bank Ltd. Vs Eastern Spinning Mills and Industries Ltd.

Calcutta High Court · (2013) 177 CompCas 15 : (2013) 3 CompLJ 154

Companies Act, 1956 — Section 433, 433(c), 433(e), 434, 434(1)(a)Evidence Act, 1872 — Section 114Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(1), 13(13)

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High Courts13 Feb 2013

Sirajul Islam and Others Vs The State of West Bengal and Others

Calcutta High Court · (2013) 02 CAL CK 0060

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High Courts13 Feb 2013Allowed

S.K. Sirajul Haque and Others Vs Marjina Bibi and Others

Calcutta High Court · (2013) 02 CAL CK 0039

Specific Relief Act, 1963 — Section 20

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High Courts13 Feb 2013

Commissioner of Customs Vs LGW Ltd.

Calcutta High Court · (2013) 2 CHN 348 : (2013) 293 ELT 161 : (2013) 21 GSTR 583

Customs Act, 1962 — Section 16, 16(1)(a), 17, 17(1), 17(2)

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High Courts13 Feb 2013

Rakhal Chandra Kundu Vs Rathindra Nath Kundu

Calcutta High Court · AIR 2013 Cal 185

Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63

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High Courts13 Feb 2013Dismissed

Oriental Insurance Co. Ltd. Vs Tithi Banerjee and Others

Calcutta High Court · (2013) 4 ACC 186 : (2013) ACJ 2681

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High Courts12 Feb 2013Allowed

Jharipada Karmakar Vs Yudhisthir Bose and Another

Calcutta High Court · (2013) 3 WBLR 565

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High Courts12 Feb 2013

Satyabrata Chaudhuri Vs The State of West Bengal and Others

Calcutta High Court · (2013) 02 CAL CK 0033

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High Courts12 Feb 2013

Husna Bano Vs Munni Bano and Others

Calcutta High Court · AIR 2013 Cal 111 : (2013) 1 CALLT 611 : (2013) 2 CHN 359

Succession Act, 1925 — Section 104, 211, 213, 307, 332

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High Courts12 Feb 2013Dismissed

Bidhan Nagar-1 Gram Panchayat Vs Bijan Kumar Roy

Calcutta High Court · (2013) 2 CHN 375

Constitution of India, 1950 — Article 227

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High Courts12 Feb 2013

Naresh Kumar and Co. Pvt. Ltd. Vs Union of India

Calcutta High Court · (2014) 73 VST 409

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High Courts11 Feb 2013

M/s. Outotec (Canada) Ltd. Vs Director of Income Tax (International Taxation) and Others

Calcutta High Court · (2013) 2 CALLT 178 : (2013) 3 WBLR 123

Income Tax Act, 1961 — Section 143(1), 143(2), 147, 148, 149

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High Courts11 Feb 2013Dismissed

Sri Sajjan Bansal and Others Vs The State of West Bengal and Others

Calcutta High Court · (2013) 02 CAL CK 0069

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High Courts11 Feb 2013Dismissed

M/s. R.R. Agro Tech. Pvt. Ltd. and Others Vs The State of West Bengal and Others

Calcutta High Court · (2013) 02 CAL CK 0042

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High Courts11 Feb 2013

Shri Padam Vs The State

Calcutta High Court · (2013) 02 CAL CK 0038

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 354, 375, 376

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High Courts11 Feb 2013Dismissed

Shri Para Toppo Vs The State

Calcutta High Court · (2013) CriLJ 3418

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Evidence Act, 1872 — Section 26, 27

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High Courts11 Feb 2013Dismissed

Mir Md. Asfia Vs Mir Md. Ismail and Others

Calcutta High Court · (2013) CriLJ 1646

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173(2)(ii), 301, 301(2), 319Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 379

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High Courts11 Feb 2013Allowed

Bappa Ghosh Vs State of West Bengal

Calcutta High Court · (2013) CriLJ 2126 : (2013) 3 DMC 34

Criminal Procedure Code, 1973 (CrPC) — Section 161, 306, 313Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 306, 498A

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High Courts11 Feb 2013

Exotica Global Pvt. Ltd. Vs Union of India

Calcutta High Court · (2013) 296 ELT 158

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High Courts08 Feb 2013

Dr. Nazma Begum Vs The Unoin of India and Others

Calcutta High Court · (2013) 137 FLR 1083 : (2013) 2 LLN 129

Constitution of India, 1950 — Article 309

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