High Courts21 Feb 2013
Subimal Chatterjee Vs Saraswati Bardhan
Calcutta High Court · (2013) 2 CHN 272
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2Stamp Act, 1899 — Section 36
COURT ARCHIVE
Calcutta High Court judgments, 2013
1,080 judgments · page 47 of 54
High Courts21 Feb 2013Dismissed
Javed Akhtar Vs Dibyendu Sekhor Lahiri
Calcutta High Court · (2013) 2 CALLT 220 : (2013) 2 CHN 222 : (2013) 2 WBLR 201
Constitution of India, 1950 — Article 227Copyright Act, 1957 — Section 33(4), 9
High Courts20 Feb 2013Dismissed
Bharat Das Vs State of West Bengal and Others
Calcutta High Court · (2013) 3 CALLT 187 : (2013) 3 CHN 565 : (2013) 4 WBLR 144
Constitution of India, 1950 — Article 226West Bengal Panchayat Act, 1973 — Section 153, 165, 212
High Courts20 Feb 2013
Narayan Chandra Paul Vs Union of India and Others
Calcutta High Court · (2013) 137 FLR 820 : (2013) LLR 589
Constitution of India, 1950 — Article 226
High Courts19 Feb 2013
Commissioner of Income Tax Vs RKBK Fiscal Services (P) Ltd.
Calcutta High Court · (2013) 2 CALLT 452 : (2013) 259 CTR 275 : (2013) 358 ITR 228
Income Tax Act, 1961 — Section 263
High Courts19 Feb 2013Dismissed
Dr. Akbar Ali Khan Vs Union of India and Others
Calcutta High Court · (2013) 2 CALLT 13
Constitution of India, 1950 — Article 226
High Courts18 Feb 2013
M/s. Cooke and Kelvey Properties Pvt. Ltd. Vs United Bank of India
Calcutta High Court · (2013) 1 CALLT 617
Transfer of Property Act, 1882 — Section 17(4A)
High Courts18 Feb 2013Dismissed
Prabir Roy Chowdhury Vs AGR Plantations Private Limited AGR Plantations Private Limited Vs Khem Chand Dhingra
Calcutta High Court · (2013) 2 CHN 485
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21, Order 23 Rule 3, 47Companies Act, 1956 — Section 293Contract Act, 1872 — Section 52
High Courts18 Feb 2013
Ruby General Hospital Limited Vs Sarkar Soumitra and Company
Calcutta High Court · (2013) 3 CHN 634
High Courts14 Feb 2013
Mofijul Haque and Another Vs Union of India and Others
Calcutta High Court · (2013) 2 CALLT 186 : (2013) 2 WBLR 577
Constitution of India, 1950 — Article 19, 19(1), 21, 226
High Courts14 Feb 2013
Shyamali Ganguly Vs The State of West Bengal and Others
Calcutta High Court · (2013) 02 CAL CK 0073
High Courts14 Feb 2013Dismissed
Comptroller and Auditor General of India and Others Vs Ram Debabrata Ghosh and Another
Calcutta High Court · (2013) LabIC 1303
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts14 Feb 2013Dismissed
Heritage Insurance Brokers Pvt. Ltd. and Another Vs Insurance Regulatory and Devlopment Authority and Others
Calcutta High Court · (2013) 1 WBLR 980
Companies Act, 1956 — Section 73(1)Constitution of India, 1950 — Article 19(1)(g)Insurance Act, 1938 — Section 10, 102, 114A, 12, 2(10B)
High Courts14 Feb 2013Dismissed
Aritra Chatterjee and Others Vs The Principal Secretary, Department of Health and Family Welfare, Government of West Bengal Dr. Jadab Chandra Mondal Vs The State of West Bengal
Calcutta High Court · (2013) 2 CALLT 196 : (2013) 3 CHN 321 : (2013) 1 WBLR 936
Constitution of India, 1950 — Article 309
High Courts14 Feb 2013Dismissed
Bholanath Burman and Another Vs Sunil Dutta @ Christopher Zeorge and Others
Calcutta High Court · (2013) 02 CAL CK 0036
Civil Procedure Code, 1908 (CPC) — Section 151, 24Stamp Act, 1899 — Section 36
High Courts14 Feb 2013Allowed
Registrar General Vs Minakshi Chakraborty
Calcutta High Court · (2013) 2 CALLT 212 : (2013) 2 CHN 516
Constitution of India, 1950 — Article 234, 309
High Courts14 Feb 2013
Pawan Kr. Khaitan Vs Sunil Dutta and Others
Calcutta High Court · AIR 2013 Cal 191
High Courts14 Feb 2013Dismissed
Octovious Tea and Industries Ltd. Vs Monojlal Seal and Others
Calcutta High Court · (2013) 4 WBLR 843
High Courts13 Feb 2013Disposed Off
M/s. Canning Farms Pvt. Ltd. and Another Vs State of W.B. and Others
Calcutta High Court · (2013) 138 FLR 867 : (2013) LabIC 2017
Industrial Disputes Act, 1947 — Section 10(1B)(d), 17B
High Courts13 Feb 2013Dismissed
Nichhettar Modern Fabrication Vs Muktamoni Vanijya Pvt. Ltd.
Calcutta High Court · (2013) 2 CHN 668
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(d)Transfer of Property Act, 1882 — Section 106, 111