High Courts22 Dec 1886
Fanindro Deb Raikut Vs Rani Jugudishwari Dabi
Calcutta High Court · (1887) ILR (Cal) 316
Bengal Civil Courts Act, 1871 — Section 10
COURT ARCHIVE
Calcutta High Court judgments, 1886
166 judgments · page 1 of 9
High Courts20 Dec 1886
Neaz Vs Monsor and Another
Calcutta High Court · (1887) ILR (Cal) 175
Cattle Trespass Act, 1871 — Section 22
High Courts20 Dec 1886
Kristo Nath Koondoo and Others Vs T.F. Brown and Others
Calcutta High Court · (1887) ILR (Cal) 176
High Courts11 Dec 1886
Bachu Mullah and Others Vs Sia Ram Singh and Others
Calcutta High Court · (1887) ILR (Cal) 358
Criminal Procedure Code, 1898 (CrPC) — Section 537
High Courts11 Dec 1886
Baijnath Singh Vs Shah Ali Hosain
Calcutta High Court · (1887) ILR (Cal) 248
Contract Act, 1872 — Section 74
High Courts07 Dec 1886
Moteeram Vs Belaseeram
Calcutta High Court · (1887) ILR (Cal) 174
Criminal Procedure Code, 1898 (CrPC) — Section 370
High Courts02 Dec 1886
Abdul Huq Mozoomdar and Another Vs Mohini Mohun Shaha and Another by their Mother and Guardian Surbojoya and Another
Calcutta High Court · (1887) ILR (Cal) 240
High Courts29 Nov 1886
Fonindro Deb Raikut Vs Rani Jugodishwari Dabi and Rajessur Dass
Calcutta High Court · (1887) ILR (Cal) 234
High Courts27 Nov 1886
Raja Babu Vs Muddun Mohun Lall
Calcutta High Court · (1887) ILR (Cal) 169
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts26 Nov 1886
Kedarnath Bhattacharji Vs Gorie Mahomed
Calcutta High Court · (1887) ILR (Cal) 64
High Courts26 Nov 1886
Krishna Mohun Ghatuck Vs Rudra Perkash Misser and Another
Calcutta High Court · (1887) ILR (Cal) 241
Specific Relief Act, 1877 — Section 23
High Courts24 Nov 1886
Jogendra Nath Mukerji Vs Jugobundhu Mukerji and Another by their Mother and Guardian, Nistarini Dabi and Others
Calcutta High Court · (1887) ILR (Cal) 122
High Courts23 Nov 1886
In Re: Luchminarain
Calcutta High Court · (1887) ILR (Cal) 128
Criminal Procedure Code, 1898 (CrPC) — Section 234
High Courts19 Nov 1886
Bippro Churn Rukhit Vs Joy Chunder Rukhit
Calcutta High Court · (1887) ILR (Cal) 236
High Courts08 Sept 1886
Issur Lochun Roy Vs Gokool Nath Guha and Another and Sham Das Roy
Calcutta High Court · (1887) ILR (Cal) 222
Succession Act, 1925 — Section 82
High Courts08 Sept 1886
Doya Nahain Tewary Vs The Secretary of State for India in Council
Calcutta High Court · (1887) ILR (Cal) 256
Letters Patent Act, 1865 — Section 12Limitation Act, 1963 — Section 19
High Courts08 Sept 1886
Munglai Mundul and Others Vs Khodabuksh Mundul and Others
Calcutta High Court · (1887) ILR (Cal) 60
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts07 Sept 1886
Abdul Hamid Vs The Empress
Calcutta High Court · (1886) ILR (Cal) 349
Penal Code, 1860 (IPC) — Section 24, 25, 464
High Courts07 Sept 1886
Baidya Nath Singh Vs Muspratt and Others
Calcutta High Court · (1887) ILR (Cal) 141
Criminal Procedure Code, 1898 (CrPC) — Section 200, 203, 437