High Courts07 Jan 1886
J. Bruce Vs C. Cronin
Calcutta High Court · (1885) ILR (Cal) 438
Merchant Shipping Act, 1854 — Section 243
COURT ARCHIVE
Calcutta High Court judgments, 1886
166 judgments · page 9 of 9
High Courts07 Jan 1886
Opendro Nath Ghose Vs Dukhini Bewa
Calcutta High Court · (1885) ILR (Cal) 473
Criminal Procedure Code, 1898 (CrPC) — Section 435, 436
High Courts05 Jan 1886
Sheo Pergash Tewari Vs Bukshi Ram Pergash Lal
Calcutta High Court · (1885) ILR (Cal) 453
Civil Procedure Code, 1882 — Section 280, 281, 283Limitation Act, 1963 — Article 11
High Courts05 Jan 1886
The Secretary of State for India in Council Vs Judah
Calcutta High Court · (1885) ILR (Cal) 445
Provincial Insolvency Act, 1920 — Section 62
High Courts02 Jan 1886
Haridas Senyal and Others Vs Pran Nath Sanyal and Others
Calcutta High Court · (1885) ILR (Cal) 566