High Courts11 Feb 1886
Ahmedullah Vs Moshaullah
Calcutta High Court · (1886) ILR (Cal) 78
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Calcutta High Court judgments, 1886
166 judgments · page 8 of 9
High Courts11 Feb 1886
Nobin Chandra Khela Vs Judhistir Patra
Calcutta High Court · (1886) ILR (Cal) 73
High Courts11 Feb 1886
Lalla Chedi Lal and Others Vs Ramdhuni Gope and Others
Calcutta High Court · (1886) ILR (Cal) 57
Bengal Civil Courts Act, 1871 — Section 22
High Courts08 Feb 1886
Krishna Dhone Dutt and Others Vs Troilokia Nath Biswas and Others
Calcutta High Court · (1885) ILR (Cal) 539
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts08 Feb 1886
Mathura Nath Kundu, on his death his sons Debendra Nath Kundu and Others Vs O. Steel and Others
Calcutta High Court · (1885) ILR (Cal) 533
Rent Law of Bengal, L.P. Act, 1869 — Section 27
High Courts08 Feb 1886
Chunder Pershad Roy and Others Vs Shuvadra Kumari Shaheba and Others
Calcutta High Court · (1885) ILR (Cal) 622
Bengal Patni Taluks Regulation, 1819 — Section 14(1)
High Courts05 Feb 1886
Rup Lall Dass and Another Vs Debendra Kumar Mandel
Calcutta High Court · (1885) ILR (Cal) 546
High Courts05 Feb 1886
Upendra Nath Dhal Vs Soudamini Dasi
Calcutta High Court · (1885) ILR (Cal) 535
Criminal Procedure Code, 1898 (CrPC) — Section 488, 489
High Courts02 Feb 1886
Empress of India Vs Kaliprosonno Doss and Others
Calcutta High Court · (1887) ILR (Cal) 245
Criminal Procedure Code, 1898 (CrPC) — Section 289, 540
High Courts01 Feb 1886
In Re: Brojendra Kumar Rai Chowdhuri and Others
Calcutta High Court · (1885) ILR (Cal) 515
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts29 Jan 1886
Madan Mohun Lal Vs F. Holloway by his am-mookhtear L.G. Crowdy and Others
Calcutta High Court · (1885) ILR (Cal) 555
Civil Procedure Code, 1908 (CPC) — Section 28
High Courts29 Jan 1886
J. Hippolite Vs C. Stuart and Another
Calcutta High Court · (1885) ILR (Cal) 522a
Married Womens Property Act, 1874 — Section 8
High Courts26 Jan 1886
Rakhal Chandra Rai Chowdhuri and Others Vs The Secretary of State for India in Council
Calcutta High Court · (1885) ILR (Cal) 603
Public Demands Recovery Act, 1880 — Section 10, 6(b)
High Courts22 Jan 1886
Prangour Mozoomdar Vs Himanta Kumari Debya and Others
Calcutta High Court · (1885) ILR (Cal) 597
High Courts19 Jan 1886
Kinoo Ram Dass and Another Vs Shibendra Narain Chowdhuri
Calcutta High Court · (1885) ILR (Cal) 605
High Courts14 Jan 1886
Kameshwar Pershad Vs Run Bahadur Singh
Calcutta High Court · (1885) ILR (Cal) 458
High Courts14 Jan 1886
Lala Jugdeo Sahai Vs Brij Behari Lal and Others
Calcutta High Court · (1885) ILR (Cal) 505
Transfer of Property Act, 1882 — Section 131
High Courts13 Jan 1886
Harapriah Debi Vs Goluck Chandra Mytee
Calcutta High Court · (1885) ILR (Cal) 559
High Courts12 Jan 1886
Danmull Vs British India Steam Navigation Company
Calcutta High Court · (1885) ILR (Cal) 477
High Courts07 Jan 1886
Baburam Chattopadhya and Another Vs Sribullav Bhattacharjee
Calcutta High Court · (1885) ILR (Cal) 511