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Calcutta High Court judgments, 1886

166 judgments · page 6 of 9

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High Courts01 Apr 1886

Hukum Chand Aswal Vs Gyanendra Chunder Lahiri (minior) by his guardian Abhai Chunder Bagchi

Calcutta High Court · (1886) 04 CAL CK 0010

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High Courts01 Apr 1886

Secretary of State for India in Council Vs Judah

Calcutta High Court · (1885) ILR (Cal) 652

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High Courts30 Mar 1886

Gopalchandra Mukerji and Another Vs Jadulal Mullick

Calcutta High Court · (1886) 03 CAL CK 0018

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High Courts30 Mar 1886

Beni Ram Bhutt and Others Vs Ram Lal Dhukri and Others

Calcutta High Court · (1886) ILR (Cal) 189

Civil Procedure Code, 1908 (CPC) — Section 2
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High Courts30 Mar 1886

Abool Hossein Vs Raghu Nath Sahu

Calcutta High Court · (1886) ILR (Cal) 70

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High Courts25 Mar 1886

Bhobani Mahto Vs Shibnath Para

Calcutta High Court · (1886) ILR (Cal) 113

Registration Act, 1877 — Section 17
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High Courts23 Mar 1886

Rakhal Chunder Bose Vs Bhobo Sundari Debi

Calcutta High Court · (1885) ILR (Cal) 583

Transfer of Property Act, 1882 — Section 2(c), 86
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High Courts23 Mar 1886

Hafiz Mahomed Ali Khan and Others Vs Janaki Ballav Sen and Another

Calcutta High Court · (1886) ILR (Cal) 47

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High Courts23 Mar 1886

Harogouri Prosad Vs Udit Narain Singh

Calcutta High Court · (1885) ILR (Cal) 590

Civil Procedure Code, 1882 — Section 582Limitation Act, 1963 — Article 171A, 171B
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High Courts23 Mar 1886

Mangniram Marwari Vs Dhowtal Roy and Others

Calcutta High Court · (1885) ILR (Cal) 569

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High Courts23 Mar 1886

Brojo Behari Mitter Vs Kedar Nath Mozumdar

Calcutta High Court · (1885) ILR (Cal) 580

Civil Procedure Code, 1908 (CPC) — Section 13
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High Courts19 Mar 1886

Kali Kishen Tagore Vs Golam Ali

Calcutta High Court · (1886) ILR (Cal) 3

Specific Relief Act, 1877 — Section 42
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High Courts19 Mar 1886

Surendra Keshav Rai and Another Vs Doorga Sundari Dossee

Calcutta High Court · (1885) ILR (Cal) 686

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High Courts19 Mar 1886

The Oriental Bank Corporation Vs J.A. Charriol and Others

Calcutta High Court · (1885) ILR (Cal) 642

Civil Procedure Code, 1908 (CPC) — Section 32Limitation Act, 1963 — Article 178
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High Courts18 Mar 1886

O. Steel and Co. Vs Ichchamoyi Chowdhrain and Another

Calcutta High Court · (1886) ILR (Cal) 111

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High Courts15 Mar 1886

Lal Miah and Another Vs Nazir Khalashi and Others

Calcutta High Court · (1885) ILR (Cal) 696

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High Courts13 Mar 1886

Hursook Dass Vs Kishori Mohun Rai and Others

Calcutta High Court · (1885) ILR (Cal) 696a

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High Courts12 Mar 1886

Rabbaba Khanum Vs Noorjehan Begum alias Dalim Shahiba and Others

Calcutta High Court · (1886) ILR (Cal) 90

Civil Procedure Code, 1908 (CPC) — Section 32
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High Courts11 Mar 1886

Garden Reach Spinning and Manufacturing Co. Ld. Vs Empress of India Cotton Mills Co. Ld.

Calcutta High Court · (1885) ILR (Cal) 551

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High Courts11 Mar 1886

Bishtoo Lal Mukhopadaya Vs Tarini Das Bandyopadhya and Another

Calcutta High Court · (1885) ILR (Cal) 609

Limitation Act, 1963 — Article 179
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