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Judgment
1 paragraphs · 25 words
1.
This case merely followed the decisions in Bhasiruddeen Bhuia v. Bahar Ali ILR Cal. 8 and Askar Mea v. Sabdur Mea ILR Cal. 137.
High CourtsDivision Bench(1886) 03 CAL CK 0003
Lal Miah and Another vs Nazir Khalashi and Others
Calcutta High Court · Decided on 15 March 1886 · Citation: (1885) ILR (Cal) 696
- HON’BLE JUDGES
- Prinsep, J · Grant, J