High Courts09 Jun 1886
Mahabir Pershad Singh and Another Vs Ram Narain Koer and Others and The Secretary of State for India in Council and Others
Calcutta High Court · (1886) ILR (Cal) 208
Public Demands Recovery Act, 1880 — Section 10
COURT ARCHIVE
Calcutta High Court judgments, 1886
166 judgments · page 4 of 9
High Courts08 Jun 1886
Chunder Coomar Roy and Others Vs Gonesh Chunder Dass and Others
Calcutta High Court · (1886) ILR (Cal) 283
High Courts08 Jun 1886
Modun Mohun Dut and Another Vs Futtarunnissa and Others
Calcutta High Court · (1886) ILR (Cal) 297
Transfer of Property Act, 1882 — Section 135
High Courts02 Jun 1886
Mahomed Ebrahim and Others Vs Jogeshuri Chowdhrain
Calcutta High Court · (1887) ILR (Cal) 33
High Courts02 Jun 1886
Raghunath Pershad Vs Abdul Hye and Another
Calcutta High Court · (1887) ILR (Cal) 26
Limitation Act, 1877 — Article 179
High Courts28 May 1886
Chairman of the Naihati Municipality Vs Kishori Lal Goswami
Calcutta High Court · (1886) ILR (Cal) 171
Bengal Municipal Act, 1932 — Section 32
High Courts27 May 1886
Ahmed Mirza Saheb and Another Vs A. Thomas Executor to the estate of the late Mr. J.P. Wise and Others
Calcutta High Court · (1886) ILR (Cal) 162
High Courts27 May 1886
Hazi Khosh Mohamed Sirkar Vs Sajibullah Sirkar
Calcutta High Court · (1886) ILR (Cal) 264
High Courts27 May 1886
Corportion of the Town of Calcutta Vs Matoo Bewah and Others
Calcutta High Court · (1886) ILR (Cal) 108
High Courts27 May 1886
Gopinath Paryah and Others Vs The Empress
Calcutta High Court · (1886) 05 CAL CK 0001
High Courts25 May 1886
Bipin Behary Daw Vs Sreedam Chunder Dey
Calcutta High Court · (1886) ILR (Cal) 42
Evidence Act, 1872 — Section 32
High Courts20 May 1886
Jodoonath Mundul Vs Brojo Mohun Ghose and Raj Narain Ghose
Calcutta High Court · (1886) ILR (Cal) 174
High Courts15 May 1886
Nilruttun Lal and Others Vs Torab Ali Khan and Others
Calcutta High Court · (1886) ILR (Cal) 155
High Courts12 May 1886
Kristo Bhabiney Dossee Vs Ashutosh Bosu Mullick and Another
Calcutta High Court · (1886) ILR (Cal) 39
High Courts05 May 1886
Bani Madhub Mitter Vs Matungini Dassi and Others Kali Shunkar Dass Vs Gopal Chunder Dutt
Calcutta High Court · (1886) ILR (Cal) 104
High Courts05 May 1886
In Re: Nobedeep Chunder Shaw, an Insolvent
Calcutta High Court · (1886) ILR (Cal) 68
High Courts30 Apr 1886
Naun Singh Vs Rash Behari Singh and Others
Calcutta High Court · (1886) ILR (Cal) 255
Bengal Civil Courts Act, 1871 — Section 20
High Courts30 Apr 1886
Goluck Chandra Pal and Others Vs Kali Charan De
Calcutta High Court · (1886) ILR (Cal) 175
Criminal Procedure Code, 1898 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 188