High Courts04 Sept 1886
In Re: F.W. Gibbons
Calcutta High Court · (1887) ILR (Cal) 42
Criminal Procedure Code, 1898 (CrPC) — Section 306, 369
COURT ARCHIVE
Calcutta High Court judgments, 1886
166 judgments · page 2 of 9
High Courts02 Sept 1886
In Re: Indian Companies Act, 1882; In Re: T.F. Brown and Company, Limited
Calcutta High Court · (1887) ILR (Cal) 219
High Courts02 Sept 1886
Krishna Kinkur Roy and Another Vs Rai Mohun Roy and Another
Calcutta High Court · (1887) ILR (Cal) 37
Probate and Administration Act, 1881 — Section 154Succession Act, 1925 — Section 187, 332
High Courts31 Aug 1886
Tarita Moyi Dabia and Others and Nachan Mandal and Others Vs Dwarkanath Misser
Calcutta High Court · (1887) ILR (Cal) 120
High Courts26 Aug 1886
Lalit Mohun Roy Vs Binodai Dabee, Moharani of Burdwan, by her next Fbiends, Lalla Bunibehari and Another
Calcutta High Court · (1887) ILR (Cal) 14
High Courts19 Aug 1886
Umer Ali Vs Safer Ali and Another
Calcutta High Court · (1886) ILR (Cal) 334
Criminal Procedure Code, 1898 (CrPC) — Section 191
High Courts17 Aug 1886
Abdul Wahab Vs Chandia
Calcutta High Court · (1886) ILR (Cal) 305
Criminal Procedure Code, 1898 (CrPC) — Section 349
High Courts14 Aug 1886
Fahamidannissa Begum and Others Vs The Secretary of State for India in Council and Another
Calcutta High Court · (1887) ILR (Cal) 67
High Courts14 Aug 1886
Brojo Nath Pal Chowdhry and Another Vs Surender Nath Pal Chowdhry and Others
Calcutta High Court · (1886) ILR (Cal) 352
Evidence Act, 1872 — Section 9
High Courts14 Aug 1886
Bhaba Pershad Khan by his Guardians, Ramsakhi Dabi Chowdhrain and Another Vs The Secretary of State for India in Council and Others
Calcutta High Court · (1887) ILR (Cal) 159
High Courts11 Aug 1886
J.C. Macgregor, Receiver of the Estate of the Late Bejoy Keshub Roy Vs Tarini Churn Sircar
Calcutta High Court · (1887) ILR (Cal) 124
High Courts07 Aug 1886
Yacoob Vs Adamson
Calcutta High Court · (1886) ILR (Cal) 272
Criminal Procedure Code, 1898 (CrPC) — Section 370
High Courts06 Aug 1886
Hem Chunder Chowdhry Vs Bissessuri Debi Chowdhrain
Calcutta High Court · (1887) ILR (Cal) 133
High Courts03 Aug 1886
Kala Chand and Others Vs Gudadhur Biswas and Others
Calcutta High Court · (1886) ILR (Cal) 304
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts03 Aug 1886
Brojendro Kumar Roy Chowdhry Vs Rash Behari Roy Chowdhry and Others
Calcutta High Court · (1886) ILR (Cal) 300
High Courts03 Aug 1886
Durga Charan Das Vs Sashi Bhusan Guho and Others
Calcutta High Court · (1886) ILR (Cal) 275
Criminal Procedure Code, 1898 (CrPC) — Section 138
High Courts30 Jul 1886
Kala Chara Tea Co. Ld. Vs Sukul Singh and Others
Calcutta High Court · (1886) ILR (Cal) 280
High Courts30 Jul 1886
Sew Bux Bogla Vs Shib Chunder Sen and Another
Calcutta High Court · (1886) ILR (Cal) 225
High Courts29 Jul 1886
Hemangini Dassi Vs Kedar Nath Coondoo Chowdhry
Calcutta High Court · (1886) ILR (Cal) 336