High Courts22 Dec 1892
The Queen-Empress Vs Chandra Bhuiya and Others
Calcutta High Court · (1893) ILR (Cal) 537
Criminal Procedure Code, 1898 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 326
COURT ARCHIVE
Calcutta High Court judgments, 1892
104 judgments · page 1 of 6
High Courts22 Dec 1892
Debkamini Debi and Another Vs Barahi Debi
Calcutta High Court · (1893) ILR (Cal) 682
High Courts22 Dec 1892
Bepin Behari Bose and Others Vs Ali Ahammad Sirdar
Calcutta High Court · (1893) ILR (Cal) 595
Bengal Tenancy Act, 1885 — Section 150
High Courts16 Dec 1892
Ram Gopal Bysack and Others Vs Nurumuddin alias Noor Mahamed Mundul
Calcutta High Court · (1893) ILR (Cal) 446
Transfer of Property Act, 1882 — Section 106
High Courts14 Dec 1892
Girish Chunder Kuadu Vs Maqbul Ahmed Chowdhry
Calcutta High Court · (1895) ILR (Cal) 634
Bengal Tenancy Act, 1885 — Section 95Land Registration Act, 1876 — Section 78
High Courts12 Dec 1892
Futteh Narain Chowdhry Vs Chundrabati Chowdhrain and Another
Calcutta High Court · (1893) ILR (Cal) 551
High Courts12 Dec 1892
Corporation of Calcutta Vs Jadub Dooley
Calcutta High Court · (1893) ILR (Cal) 605
Calcutta Municipal Consolidation Act, 1888 — Section 412, 417, 419
High Courts08 Dec 1892
Bakshi and Another Vs Nizamuddi and Others
Calcutta High Court · (1893) ILR (Cal) 505
High Courts07 Dec 1892
Chunder Nath Nag Chowdhry, Executor to the Estate of Raj Mohun Nag Chowdhry Vs Kabil Sardar and Others
Calcutta High Court · (1893) ILR (Cal) 590
High Courts02 Dec 1892
Lakshimoni Dasi Vs Nittyananda Day and Another
Calcutta High Court · (1893) ILR (Cal) 464
Transfer of Property Act, 1882 — Section 123, 129
High Courts01 Dec 1892
Rohimuddi and Another Vs The Queen-Empress, on the prosecution of Asiram Bibi
Calcutta High Court · (1893) ILR (Cal) 353
Criminal Procedure Code, 1898 (CrPC) — Section 367, 537
High Courts23 Nov 1892
Kali Dassi Vs Durga Charan Naik
Calcutta High Court · (1893) ILR (Cal) 351
Criminal Procedure Code, 1898 (CrPC) — Section 355
High Courts17 Nov 1892
Chattrapat Singh Vs Jadukul Prosad Mukerjee and Others
Calcutta High Court · (1893) ILR (Cal) 673
High Courts02 Nov 1892
Baperam Surma Vs Gouri Nath Dutt
Calcutta High Court · (1893) ILR (Cal) 474
Criminal Procedure Code, 1898 (CrPC) — Section 195, 471, 476
High Courts24 Oct 1892
The Queen-Empress Vs Sita Nath Mitra
Calcutta High Court · (1893) ILR (Cal) 478
Criminal Procedure Code, 1898 (CrPC) — Section 386, 6Penal Code, 1860 (IPC) — Section 70
High Courts23 Sept 1892
Nilkanta Singh and Others Vs The Queen-Empress at the instance of Manjhi Singh
Calcutta High Court · (1893) ILR (Cal) 469
Criminal Procedure Code, 1898 (CrPC) — Section 257
High Courts19 Sept 1892
Bharut Chunder Nath Vs Jabed Ali Biswas
Calcutta High Court · (1893) ILR (Cal) 481
High Courts19 Sept 1892
Jatra Shekh Vs Reazat Shekh and Another
Calcutta High Court · (1893) ILR (Cal) 483
High Courts05 Sept 1892
Nilmoni Singh Deo Vs Nilu Naik and Another
Calcutta High Court · (1893) ILR (Cal) 425
Limitation Act, 1859 — Section 33
High Courts02 Sept 1892
Baidyanath Deb and Others Vs Sajedur Raja
Calcutta High Court · (1893) ILR (Cal) 397
Civil Procedure Code, 1908 (CPC) — Section 30, 44