High Courts19 Feb 1892
Jamuna Parshad and Another Vs Ganga Pershad Singh and Hardhani Lal
Calcutta High Court · (1892) ILR (Cal) 401
COURT ARCHIVE
Calcutta High Court judgments, 1892
104 judgments · page 6 of 6
High Courts01 Feb 1892
Chamatkar Mohiney Debi Vs Mohes Chunder Banerjee
Calcutta High Court · (1892) 02 CAL CK 0002
High Courts27 Jan 1892
Shashi Kumar Dey of Paikparah Vs Shashi Kumar Dey of Khilparah
Calcutta High Court · (1892) ILR (Cal) 355 : (1892) ILR (Cal) 19
Penal Code, 1860 (IPC) — Section 193
High Courts22 Jan 1892
Jagan Nath Gorai and Others Vs Watson and Company
Calcutta High Court · (1892) ILR (Cal) 341