High Courts07 Jun 1892
Jukni alias Parbati Vs Queen-Empress
Calcutta High Court · (1892) ILR (Cal) 627
Penal Code, 1860 (IPC) — Section 494
COURT ARCHIVE
Calcutta High Court judgments, 1892
104 judgments · page 4 of 6
High Courts02 Jun 1892
Mahabir Pershad Singh and Others Vs Hurrihur Pershad Narain Singh and Others
Calcutta High Court · (1892) ILR (Cal) 629
High Courts30 May 1892
H.R. Reily, and in his place Lala Bun-Behary Kapur, Manager, Burdwan Raj Estate Vs Gouri Pattra
Calcutta High Court · (1893) ILR (Cal) 579
Bengal Tenancy Act, 1885 — Section 101(2)(a), 104(2), 38, 52(2)(c)
High Courts23 May 1892
Khantomnoni Dasi Vs Bijoy Chand Mahatab Bahadur Maharaja Dhiraj of Burdwan represented by his next friend and manager Lala Bunbehari Kapur
Calcutta High Court · (1892) ILR (Cal) 787
High Courts21 May 1892
Fadu Jhala Vs Gour Mohun Jhala and Others
Calcutta High Court · (1892) ILR (Cal) 544
Criminal Procedure Code, 1898 (CrPC) — Section 145Specific Relief Act, 1877 — Section 9
High Courts21 May 1892
Duncan Brothers and Co. Vs Jeetmull Greedharee Lall
Calcutta High Court · (1892) ILR (Cal) 372
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts19 May 1892
Jageshwar Singh Vs Rajani Kant Nag and Others
Calcutta High Court · (1893) ILR (Cal) 254
Bengal Tenancy Act, 1885 — Section 47, 53
High Courts18 May 1892
Abhai Churn Jana Vs Mangal Jana and Others
Calcutta High Court · (1892) ILR (Cal) 634
High Courts16 May 1892
Peari Mohun Mukerji Vs Baroda Churn Chuckerbutti and Another
Calcutta High Court · (1892) ILR (Cal) 485
Bengal Tenancy Act, 1885 — Section 84
High Courts12 May 1892
Brojo Nath Surma Vs Isswar Chundra Dutt (for self and as guardian of Prossano Kumar Dutt)
Calcutta High Court · (1892) ILR (Cal) 482
High Courts10 May 1892
Shekaat Hosain and Another Vs Sasi Kar and Others
Calcutta High Court · (1892) ILR (Cal) 783
Public Demands Recovery Act, 1980 — Section 10
High Courts10 May 1892
Moti Sahu and Another Vs Chhatri Das and Others
Calcutta High Court · (1892) ILR (Cal) 780
Civil Procedure Code, 1908 (CPC) — Section 54Court Fees Act, 1870 — Section 28, 6
High Courts09 May 1892
Jagan Nath Das Vs Birbhadra Das and Others
Calcutta High Court · (1892) ILR (Cal) 776
High Courts06 May 1892
Padmanand Singh Vs Bajo and Another
Calcutta High Court · (1893) ILR (Cal) 577
High Courts03 May 1892
Rhidoy Sundri and Others Vs Haladhar Saha and Another
Calcutta High Court · (1892) ILR (Cal) 593
Bengal Tenancy Act, 1885 — Section 188, 61
High Courts03 May 1892
W.C. Bonerjee and Another Vs Dinobundhu Roy and Others
Calcutta High Court · (1892) ILR (Cal) 774
Bengal Tenancy Act, 1885 — Section 12
High Courts20 Apr 1892
Madan Mohan Biswas Vs Queen-Empress
Calcutta High Court · (1892) ILR (Cal) 572
Penal Code, 1860 (IPC) — Section 344, 370, 374
High Courts20 Apr 1892
Queen-Empress Vs Haradhan alias Rakhal Dass Ghosh
Calcutta High Court · (1892) ILR (Cal) 380
Criminal Procedure Code, 1898 (CrPC) — Section 432Penal Code, 1860 (IPC) — Section 24, 25, 471
High Courts20 Apr 1892Dismissed
Maharaja Pertap Udai Nath Sahi Deo Vs Perdhan Mokand Singh and others
Calcutta High Court · (1892) 04 CAL CK 0002