High Courts30 Aug 1892
Abdun Nasir and Another Vs Rasulan
Calcutta High Court · (1893) ILR (Cal) 385
Civil Procedure Code, 1908 (CPC) — Section 43
COURT ARCHIVE
Calcutta High Court judgments, 1892
104 judgments · page 2 of 6
High Courts30 Aug 1892Dismissed
Bessesswari Chowdhurany Vs Horro Sundar Mozumdar and Others
Calcutta High Court · (1892) 08 CAL CK 0008
High Courts26 Aug 1892
Balkishen Das and Others Vs Bedmati Koer and Another
Calcutta High Court · (1893) ILR (Cal) 388
Limitation Act, 1963 — Article 179
High Courts25 Aug 1892
The Queen-Empress Vs Krishna Gobinda Das and Others
Calcutta High Court · (1893) ILR (Cal) 358
High Courts24 Aug 1892
The Queen-Empress Vs Gopal Singh and Others
Calcutta High Court · (1893) ILR (Cal) 316
High Courts24 Aug 1892
Krishna Roy Vs Jawahir Singh and Others
Calcutta High Court · (1893) ILR (Cal) 260
High Courts20 Aug 1892
Saheb Lal and Another Vs Sheo Pershad Singh and Another and Rajkumar Lal and Others
Calcutta High Court · (1893) ILR (Cal) 453
High Courts20 Aug 1892
Surya Narain Singh Vs Jogendra Narain Roy Chowdhury and Others
Calcutta High Court · (1893) ILR (Cal) 360
Transfer of Property Act, 1882 — Section 86
High Courts18 Aug 1892Dismissed
Sreemati Soojan Bibi and others Vs Shamed Ali
Calcutta High Court · (1892) 08 CAL CK 0014
High Courts17 Aug 1892
Hridoy Nath Shaha and Another Vs Mohobutnessa Bibee and Others
Calcutta High Court · (1893) ILR (Cal) 285
Estates Partition Act, 1897 — Section 128
High Courts16 Aug 1892
Yeo Swee Choon alias Bah U Vs The Chartered Bank of India Australia and China Rangoon and Others
Calcutta High Court · (1892) ILR (Cal) 605
Lower Burmah Courts Act, 1889 — Section 69
High Courts10 Aug 1892
Chaudhari Mahomed Izharul Huq Vs The Queen-Empress
Calcutta High Court · (1893) ILR (Cal) 349
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476
High Courts09 Aug 1892
Abdul Gani Vs A.M. Dunne, Receiver of the estate of Satya Ghosal Bahadur and Others
Calcutta High Court · (1893) ILR (Cal) 418
High Courts09 Aug 1892
Rafikunnessa Bibi and Another Vs Tarini Churn Sarkar
Calcutta High Court · (1893) ILR (Cal) 279
Transfer of Property Act, 1882 — Section 86, 87
High Courts09 Aug 1892
Joymoni Devi Vs Jagadishur Bhuttacharji
Calcutta High Court · (1898) ILR (Cal) 533
Bengal Tenancy Act, 1885 — Section 88
High Courts08 Aug 1892
Naimuddin Mahomed Vs Huri Mohun Chuckerbutti
Calcutta High Court · (1893) ILR (Cal) 41
Civil Procedure Code, 1908 (CPC) — Section 54(b)Limitation Act, 1963 — Section 4
High Courts05 Aug 1892
Bashi Chunder Sen Vs Enayet Ali and Another
Calcutta High Court · (1892) 08 CAL CK 0018
High Courts05 Aug 1892
Kali Churn Dey and Another Vs Muddun Mohun Sircar
Calcutta High Court · (1893) ILR (Cal) 37
Probate and Administration Act, 1881 — Section 69
High Courts01 Aug 1892
Makhan Lal Pal Vs Bunku Behari Ghose and Another
Calcutta High Court · (1892) ILR (Cal) 623
Registration Act, 1877 — Section 17, 49Transfer of Property Act, 1882 — Section 54