High Courts22 Dec 1949Dismissed
Jubilee Bank Ltd. Vs Sm. Santimoyee Debi and Others
Calcutta High Court · AIR 1950 Cal 487
Civil Procedure Code, 1908 (CPC) — Section 60(1)Provincial Insolvency Act, 1920 — Section 2(1), 28, 44(2)
COURT ARCHIVE
Calcutta High Court judgments, 1949
413 judgments · page 1 of 21
High Courts22 Dec 1949Allowed
Reliance Development and Engineering Ltd. Vs Bhabani Charan Banerjee and Others
Calcutta High Court · AIR 1950 Cal 342 : 54 CWN 372
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 38 Rule 8
High Courts22 Dec 1949
Purna Chandra Ghosh Vs Chief Secretary, Government of West Bengal
Calcutta High Court · 54 CWN 329 : (1951) 1 ILR (Cal) 327
Bengal Criminal Law Amendment Act, 1930 — Section 2Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts20 Dec 1949
Kedar Nath Mukherjee and Others Vs Sree Sree Iswar Kalimata of Kalighat and Others
Calcutta High Court · AIR 1950 Cal 341
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts20 Dec 1949Dismissed
Bipin Behari Ray and Others Vs Rakhal Krishna Hazra and Others
Calcutta High Court · AIR 1950 Cal 229
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 7Privy Council Rules, 1920 — Rule 9
High Courts19 Dec 1949
Govindram Gorhandas Seksaria (since deceased) and Others Vs The State Gondal by His Highness The Maharaja of Gondal and Others
Calcutta High Court · (1949) 12 CAL CK 0037
High Courts19 Dec 1949Dismissed
Sm. Hira Devi Vs Ram Grahit Singh
Calcutta High Court · (1949) 12 CAL CK 0001
High Courts16 Dec 1949Dismissed
Basanta Lal Vs Comrs. for the Port of Calcutta and Others
Calcutta High Court · AIR 1951 Cal 460
Calcutta Port Act, 1890 — Section 112, 142Railways Act, 1890 — Section 77
High Courts16 Dec 1949
Indian Homeopathic Medical Association and Others Vs Kanai Lal Pal and Another
Calcutta High Court · AIR 1950 Cal 263 : 54 CWN 389
Civil Procedure Code, 1908 (CPC) — Section 115West Bengal Premises Rent Control (Temporary Provisions) Act, 1948 — Section 32(6), 32(7)
High Courts16 Dec 1949
Akhil Ranjan Das Gupta Vs B.N. Biswas
Calcutta High Court · AIR 1950 Cal 472 : 54 CWN 536
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts15 Dec 1949
Corporation of Calcutta Vs Bhupal Chandra Sinha and Another
Calcutta High Court · AIR 1950 Cal 421 : 54 CWN 438 : (1951) 1 ILR (Cal) 319
Calcutta Municipal Act, 1923 — Section 421Criminal Procedure Code, 1898 (CrPC) — Section 435, 439
High Courts15 Dec 1949
Mihirlal Vs Panchkari Santra and Others
Calcutta High Court · AIR 1950 Cal 520 : 54 CWN 637 : (1951) 1 ILR (Cal) 313
Bengal Tenancy Act, 1885 — Section 174, 174(3)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 21 Rule 92, 115Limitation Act, 1908 — Section 18
High Courts14 Dec 1949
Premananda Vs Dhirendra Nath Ganguly and Others
Calcutta High Court · AIR 1950 Cal 397 : 54 CWN 454
West Bengal Court Fees Act, 1970 — Article 17, 7
High Courts14 Dec 1949
Esrali Molla and Others Vs Adhir Kumar Saha and Others
Calcutta High Court · AIR 1950 Cal 502 : 54 CWN 489
High Courts13 Dec 1949
Panchanan Chakravarti Vs Harisatya Bhattacharyya and Another
Calcutta High Court · AIR 1950 Cal 529 : 54 CWN 610
West Bengal Premises Rent Control (Temporary Provisions) Act, 1948 — Section 12(1), 18
High Courts12 Dec 1949
Gajambal Ramalingam and Others Vs Rukn-Ur-Mulk Syed Abdul Wajid and Others
Calcutta High Court · (1949) 12 CAL CK 0032
High Courts12 Dec 1949
King Vs Alfred D''Cruz and Others
Calcutta High Court · AIR 1950 Cal 317 : 54 CWN 321 : (1951) 1 ILR (Cal) 303
Criminal Procedure Code, 1898 (CrPC) — Section 282, 283
High Courts09 Dec 1949
Sm. Champa Devi Vs Babulal Goenka
Calcutta High Court · AIR 1950 Cal 161 : 54 CWN 207
Criminal Procedure Code, 1898 (CrPC) — Section 205, 342, 540A